ITAT Delhi Bench
81,208 judgments
DCIT, DELHI vs NM INDUSTRIES PRIVATE LIMITED, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S N M INDUSTRIES PRIVATE LIMITED, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
AAPC INDIA HOTEL MANAGEMENT PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
INDUSLYNK TRAINING SERVICES PRIVATE LIMITED,GURUGRAM vs ACIT CIRCLE 1(1), GURGAON
BHAWNA GARG,NEW DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
KELLER ASIAPACIFIC LIMITED,SINGAPORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAXATION
SHRI VIKAS AWASTHY, JUDICIAL MEMBER &\nSHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER\nआअसं.3540/दिल्ली/2023 (नि.व. 2021-22)\nITA No.3540/DEL/2023 (A.Y.2021-22)\nKeller Asia Pacific Ltd.,\n18 Boon Lay Way, No. 4, Tradehub 21,\nSingapore, 609966\nPAN: AAGCK5505R\n.... अपीलार्थी/Appellant\nबनाम Vs.\nAssistant Commissioner of Income-Tax,\nCircle International Taxation-2(1)(2)\nCivic Centre, New Delhi 110002\nप्रतिवादी/Respondent\nअपीलार्थी द्वारा / Appellant by\n: Shri Ashik Shah, CA\nप्रतिवादीद्वारा
ACIT CIRCLE 25(1) , DELHI vs TATA TELESERVICES LTD. , DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TATA TELESERVICES LTD.,NEW DELHI vs DCIT, CIRCLE-25(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CIRCLE 25(1), NEW DELHI vs TATA TELESERVICES LTD., NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CIRCLE 25(1), NEW DELHI vs TATA TELESERVICES LTD., NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CIRCLE - 25(1), NEW DELHI vs TATA TELESERVICES LTD.,, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CIRCLE - 25(1), NEW DELHI vs TATA TELESERVICES LTD.,, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TATA TELESERVICES LTD.,,NEW DELHI vs ACIT CIRCLE - 25(1), NEW DELHI
TATA TELESERVICES LTD.,,NEW DELHI vs ACIT CIRCLE - 25(1), NEW DELHI
TATA TELESERVICES LTD.,,NEW DELHI vs ACIT CIRCLE - 25(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TATA TELESERVICES LTD.,,NEW DELHI vs ACIT CIRCLE - 25(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TATA TELESERVICES LTD.,NOIDA vs ACIT, CIRCLE- 25(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SANJAY MOHLA,DELHI vs ITO WARD 2(2)(3), GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
HARI CHAND,FARIDABAD vs ITO WARD-1(3), FARIDABAD
Sh. Satbeer Singh Godara (Judicial Member)
GOBIND KHATTAR,DELHI vs ADDL/JCIT (A)-1, NASHIK
Sh. Satbeer Singh Godara (Judicial Member)