ITAT Delhi Bench

81,208 judgments

AKRAM ,BULANDSHAHR vs ITO WARD 2(3)(1), BULANDSHAHR

ITA 4668/DEL/2025[2012-13]Status: Disposed26/8/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

VIJAY STEELS,AMROHA vs ITO, WARD 1(1), MORADABAD

ITA 4478/DEL/2025[2022-23]Status: Disposed26/8/2025AY 2022-23

Sh. Satbeer Singh Godara (Judicial Member)

AKRITI,NEW DELHI vs INCOME TAX DEPARTMENT, DELHI

ITA 4476/DEL/2025[2020-21]Status: Disposed26/8/2025AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

ABDUL WAHID,DELHI vs ITO WARD 36(5), DELHI

ITA 4457/DEL/2025[2017-18]Status: Disposed26/8/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

VIPIN KUMAR AGARWAL,MEERUT vs ITO WARD -2(4), MEERUT

ITA 4453/DEL/2025[2017-18]Status: Disposed26/8/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

RICHA SHARMA,GAUTAM BUDDHA NAGAR UTTAR PRADESH vs INCOME TAX OFFICER , FARIDABAD

ITA 4426/DEL/2025[2014-15]Status: Disposed26/8/2025AY 2014-15

Sh. Satbeer Singh Godara (Judicial Member)

KAPIL KOHLI,NEW DELHI vs ACIT, CIRCLE-70(1), DELHI

ITA 4423/DEL/2025[2020-21]Status: Disposed26/8/2025AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

KAPIL KOHLI,DELHI vs ACIT CIRCLE-70(1), DELHI

ITA 4422/DEL/2025[2019-20]Status: Disposed26/8/2025AY 2019-20

Sh. Satbeer Singh Godara (Judicial Member)

BHAGWATI AGGARWAL,DELHI vs ITO WARD 43(8), DELHI

ITA 4418/DEL/2025[2017-18]Status: Disposed26/8/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

SHREE RAM SEWA SADAN TRUST,DELHI vs CIT (EXEMPTION) DELHI, NEW DELHI

ITA 3639/DEL/2025[2022-23]Status: Disposed26/8/2025AY 2022-23

SHRI MAHAVIR SINGH (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)

SHREE RAM SEWA SADAN TRUST,DELHI vs CIT (EXEMPTION) DELHI, DELHI

ITA 3638/DEL/2025[2022-23]Status: Disposed26/8/2025AY 2022-23

SHRI MAHAVIR SINGH (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)

ACIT, NEW DELHI vs BAZEL INTERNATIONAL LIMITED, NEW DELHI

ITA 2171/DEL/2025[2009-10]Status: Disposed26/8/2025AY 2009-10

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

BABA CONSTRUCTION PRIVATE LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 25, NEW DELHI

ITA 1872/DEL/2025[2018-19]Status: Disposed26/8/2025AY 2018-19

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

SAHAYOG CHARITABLE SOCIETY REGD.,DELHI vs ITO WARD-2(1), DELHI

ITA 1854/DEL/2025[2021-22]Status: Disposed26/8/2025AY 2021-22

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

SAINI SABHA REWARI,REWARI vs ACIT,NFAC, DELHI

ITA 1215/DEL/2025[2011-12]Status: Disposed26/8/2025AY 2011-12

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SAINI SABHA REWARI,REWARI vs ACIT,NFAC, DELHI

ITA 1214/DEL/2025[2012-13]Status: Disposed26/8/2025AY 2012-13

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

FINASTRA INTERNATIONAL FINANCIAL SYSTEMS PTE LTD,SINGAPORE vs ACIT INT.TAX CIRCLE-1(3)(1), DELHI

ITA 1178/DEL/2025[2022-23]Status: Disposed26/8/2025AY 2022-23

SHRI MAHAVIR SINGH (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)

INCOME TAX OFFICER, WARD-10(1), DELHI, DELHI vs PAWAN GOYAL, DELHI

ITA 5538/DEL/2024[2015-16]Status: Disposed26/8/2025AY 2015-16

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

INCOME TAX OFFICER, WARD 10(1), DELHI, DELHI vs PAWAN GOYAL, DELHI

ITA 5537/DEL/2024[2014-15]Status: Disposed26/8/2025AY 2014-15

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

INCOME TAX OFFICER, WARD-10(1), DELHI, DELHI vs PAWAN GOYAL, DELHI

ITA 5536/DEL/2024[2013-14]Status: Disposed26/8/2025AY 2013-14

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)