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ITAT Delhi Bench

81,208 judgments

SHIV HARI SINGLA,FARIDABAD vs ITO WARD - (1), FARIDABAD

ITA 1277/DEL/2020[2012-13]Status: Disposed27/8/2025AY 2012-13

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, CIRCLE-3(2), NEW DELHI vs ASIAN CONSOLIDATED INDS.LTD), REWARI

ITA 7501/DEL/2018[1995-96]Status: Disposed27/8/2025AY 1995-96

CIT(A).

MANGLAYATAN PROJECTS P.LTD,NEW DELHI vs ADDL.CIT, SPECIAL RANGE-4, , NEW DELHI

ITA 5527/DEL/2018[2014-15]Status: Disposed27/8/2025AY 2014-15

SHRI ANUBHAV SHARMA (Judicial Member)

DCIT, CIRCLE-3(2), NEW DELHI vs ASIAN CONSOLIDATED INDS.LTD), REWARI

ITA 4514/DEL/2018[1993-94]Status: Disposed27/8/2025AY 1993-94

SHRI ANUBHAV SHARMA (Judicial Member)

ACIT, CIRCLE-33(1), NEW DELHI vs LUCKY EXPORTS, NEW DELHI

ITA 7113/DEL/2017[2012-13]Status: Disposed27/8/2025AY 2012-13

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

DCIT, CIRCLE-3(2), NEW DELHI vs ASIAN CONSOLIDATED INDS.LTD), REWARI

ITA 6218/DEL/2017[1994-95]Status: Disposed27/8/2025AY 1994-95

SHRI ANUBHAV SHARMA (Judicial Member)

ITO, WARD- 18(1), NEW DELHI vs NESTER TRADING PVT. LTD., NEW DELHI

ITA 5684/DEL/2017[2009-10]Status: Disposed27/8/2025AY 2009-10

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

ACIT, CIRCLE-33(1), NEW DELHI vs LUCKY EXPORTS, NEW DELHI

ITA 5502/DEL/2017[2011-12]Status: Disposed27/8/2025AY 2011-12

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

ITO, EXEMPTION CIRCLE, GHAZIABAD vs IDEAL INSTITUTE OF TECHNOLOGY, GHAZIABAD

ITA 4257/DEL/2017[2010-11]Status: Disposed27/8/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

GAGAN PREET SINGH vs INCOME TAX OFFICER WARD 44(6) NEW DELHI

W.P.(C)/13069/202426/8/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PR. COMMISSIONER OF INCOME TAX vs M/S. CORTEVA AGRISCIENCE PVT. LTD.

ITA/350/202526/8/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PR. COMMISSIONER OF INCOME TAX vs M/S. CORTEVA AGRISCIENCE PVT. LTD.

ITA/345/202526/8/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PR. COMMISSIONER OF INCOME TAX, DELHI-1 vs M/S. CORTEVA AGRISCIENCE PVT. LTD.

ITA/349/202526/8/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PR. COMMISSIONER OF INCOME TAX vs M/S. CORTEVA AGRISCIENCE PVT. LTD.

ITA/344/202526/8/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

SHREE GURU DIKSHA CHARITABLE TRUST,NEW DELHI vs CIT (EXEMPTION), DELHI

ITA 97/DEL/2025[NA]Status: Disposed26/8/2025

SHRI MAHAVIR SINGH (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)

SHREE GURU DIKSHA CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI

ITA 4820/DEL/2025[-]Status: Disposed26/8/2025

SHRI MAHAVIR SINGH (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)

JANAK MOHINI KAPUR MEMORIAL TRUST,GURUGRAM vs CIT EXEMPTIONS , CHANDIGARH

ITA 4775/DEL/2025[-]Status: Disposed26/8/2025

SHRI MAHAVIR SINGH (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)

JANAK MOHINI KAPUR MEMORIAL TRUST,GURUGRAM vs CIT EXEMPTIONS , CHANDIGARH

ITA 4774/DEL/2025[-]Status: Disposed26/8/2025

SHRI MAHAVIR SINGH (Vice President), SHRI NAVEEN CHANDRA (Accountant Member)

ITO, FARIDABAD vs GUPTA SYNTHETICS, FARIDABAD

ITA 4712/DEL/2025[2018-19]Status: Disposed26/8/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

VINAY GUPTA,DELHI vs ITO WARD 47(1), NEW DELHI

ITA 4676/DEL/2025[2013-14]Status: Disposed26/8/2025AY 2013-14

Sh. Satbeer Singh Godara (Judicial Member)