PRINCIPAL COMMISSIONER OF INCOME TAX-4 DELHI vs. MMTC LTD

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ITA - 324 / 2025HC Delhi20 August 20251 pages
For Petitioner: ABHISHEK

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$~126 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 324/2025

PRINCIPAL COMMISSIONER OF INCOME TAX-4 DELHI .....Appellant Through: Mr. Abhishek Maratha, SSC with Mr. Apoorv Agarwal, Adv.

versus

MMTC LTD

.....Respondent

Through: None

CORAM:

HON'BLE MR. JUSTICE V. KAMESWAR RAO

HON'BLE MR. JUSTICE VINOD KUMAR

O R D E R %

20.08.2025 CM APPL. 51431/2025

1.

For the reasons stated in the application, delay of 597 days in re-filing the appeal is condoned. 2. The application is disposed of. ITA 324/2025 3. Issue notice through all permissible modes, returnable on 27.01.2026.

V. KAMESWAR RAO, J

VINOD KUMAR, J AUGUST 20, 2025 ss

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/03/2026 at 01:45:23

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