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ITAT Delhi Bench
77,588 judgments
DEVENDER KUMA GUPTA,FARIDABAD vs DCIT, CENTRAL CIRCLE-2, FARIDABAD
ITA 6132/DEL/2025[2020-21]Status: Disposed28/8/2026AY 2020-21
DEVENDER KUMAR GUPTA,FARIDABAD vs DCIT CC-2, FARIDABAD
ITA 6131/DEL/2025[2018-19]Status: Disposed28/8/2026AY 2018-19
DEVENDER KUMAR GUPTA,FARIDABAD vs DCIT, CENTRAL CIRCLE-2, FARIDABAD
ITA 6130/DEL/2025[2017-18]Status: Disposed28/8/2026AY 2017-18
DEVENDER KUMAR GUPTA,FARIDABAD vs DCIT, CENTRAL CIRCLE-2, FARIDABAD
ITA 6129/DEL/2025[2016-17]Status: Disposed28/8/2026AY 2016-17
DEVENDER KUMAR GUPTA,FARIDABAD vs DCIT, CENTRAL CIRCLE- 2, FARIDABAD
ITA 6128/DEL/2025[2015-16]Status: Disposed28/8/2026AY 2015-16
SANGITA KHANNA,GHAZIABAD vs ITO WARD 67(1), DELHI, DELHI
ITA 5072/DEL/2026[2021-22]Status: Disposed27/8/2026AY 2021-22
PAWAN KUMAR,GURGAON vs INCOME TAX OFFICER, GURUGRA,
ITA 4972/DEL/2026[2011-12]Status: Disposed27/8/2026AY 2011-12
GURINDER SINGH SIKKA,DELHI vs INCOME TAX OFFICER-WARD 62(1), DELHI, DELHI
ITA 4688/DEL/2026[2024-25]Status: Disposed27/8/2026AY 2024-25
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs A L M INDUSTRIES LIMITED, DELHI
ITA 3562/DEL/2026[2022-23]Status: Disposed27/8/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs A L M INDUSTRIES LIMITED, DELHI
ITA 3561/DEL/2026[2019-20]Status: Disposed27/8/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs A L M INDUSTRIES LIMITED, DELHI
ITA 3560/DEL/2026[2013-14]Status: Disposed27/8/2026AY 2013-14
JUSTICE GOPAL SINGH PUBLIC CHARITABLE TRUST,DELHI vs ITO (E) WARD 1 (4), NEW DELHI
ITA 3482/DEL/2026[2021-22]Status: Disposed27/8/2026AY 2021-22
RAJO DEVI,DELHI vs ITO WARD 44(6), DELHI
ITA 3061/DEL/2026[2017-18]Status: Disposed27/8/2026AY 2017-18
JAGANNATH TRADERS,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 47(1), DELHI, DELHI
ITA 1846/DEL/2026[2017-18]Status: Disposed27/8/2026AY 2017-18
SHOKAT ALI,DELHI vs AO, WARD 60(7)/ ASSESSED BY WARD 60(5), DELHI
ITA 7001/DEL/2025[2017-18]Status: Disposed27/8/2026AY 2017-18
SHRI VIKAS AWASTHY (Judicial Member)
PARDOS DEVELOPERS PRIVATE LIMITED vs NATIONAL FACELESS APPEAL CENTRE & ORS.
W.P.(C)/5811/202625/8/2026
MUNTERS INDIA HUMIDITY CONTROL PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-16, NEW DELHI
ITTPA 83/DEL/2026[2022-23]Status: Disposed25/8/2026AY 2022-23
TROPICAL INDUSTRIES INTERNATIONAL PRIVATE LIMITED,NEW DELHI vs NFAC, DELHI
ITTPA 70/DEL/2026[2022-23]Status: Disposed25/8/2026AY 2022-23
PR. COMMISSIONER OF INCOME TAX-4, NEW DELHI vs M/S NTPC VIDYUT VYAPAR NIGAM LTD
ITA/690/202624/8/2026
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs LATE SH. DIPANKAR MOHAN GHOSH( THROUGH LEGAL HEIR MRS.SAGARIKA GHOSH)
ITA/18/202424/8/2026
