← All Benches
ITAT Delhi Bench
77,588 judgments
SAMTEL INDIA LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX, & ORS.
W.P.(C)/5857/201824/8/2026
SAGARIKA GHOSH-LEGAL HEIR OF LATE SH. DIPANKAR MOHAN GHOSH- THROUGH HER SPA HOLDER UPENDRA NATH MAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1-3-1, INTL. TAXN & ANR.
W.P.(C)/11971/202324/8/2026
LATE SHRI DEEPAK PURI THROUGH LEGAL REPRESENTATIVE NITA PURI,NEW DELHI vs DCIT/ACIT CENTRAL CIRCLE-20, NEW DELHI, NEW DELHI
ITSSA 5913/DEL/2026[2020-21]Status: Disposed24/8/2026AY 2020-21
ASIAN HONDA MOTOR CO LTD,THAILAND vs DCIT, DDIT/ADIT (INTERNATIONAL TAX), NOIDA, NOIDA
ITITA 47/DEL/2026[23-24]Status: Disposed24/8/2026
OORJA REALTORS PRIVATE LIMITED (STRUCK-OFF) THROUGH ITS ERTSWHILE DIRECTOR MR. ABHISHEK RAJGHARIA,UTTAR PRADESH vs ITO, WARD 5(2)(1), NOIDA
ITA 7164/DEL/2026[2017-18]Status: Disposed24/8/2026AY 2017-18
HEMANT GODARA LEGAL HEIR ROHTASH SINGH,DELHI vs DCIT CIRCLE 43(1), DELHI
ITA 6397/DEL/2026[2014-2015]Status: Disposed24/8/2026AY 2014-2015
RAJ KALRA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 6236/DEL/2026[2018-19]Status: Disposed24/8/2026AY 2018-19
R K EDUCATIONAL TRUST ,DELHI vs ITO WARD EXEMPTION 2 (4) , DELHI
ITA 5922/DEL/2026[2022-23]Status: Disposed24/8/2026AY 2022-23
TARC PROJECTS LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5921/DEL/2026[2020-21]Status: Disposed24/8/2026AY 2020-21
TARC PROJECTS LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5920/DEL/2026[2019-20]Status: Disposed24/8/2026AY 2019-20
HMY IMPEX PRIVATE LIMITED,DELHI vs ITO, WARD 11(2), DELHI
ITA 556/DEL/2026[2017-18]Status: Disposed24/8/2026AY 2017-18
ASIA INTERNATIONAL ADVERTISEMENT & RETAIL SOLUTION PRIVATE LIMITED,DELHI vs DCIT, DELHI
ITA 5064/DEL/2026[2022-23]Status: Disposed24/8/2026AY 2022-23
DEEPAK THAKRAN,SONIPAT vs INCOME TAX OFFICER, SONIPAT
ITA 4365/DEL/2026[2012-13]Status: Disposed24/8/2026AY 2012-13
SURJEET ,PALWAL vs ITO WARD 1(4), FBD, FARIDABAD
ITA 4363/DEL/2026[2012-13]Status: Disposed24/8/2026AY 2012-13
ACIT , NEW DELHI vs RAJIV SHARMA, DELHI
ITA 379/DEL/2026[2019]Status: Disposed24/8/2026
IMPERIAL EXPORT,NEW DELHI vs INCOME TAX OFFICER WARD 52(1), DELHI, NEW DELHI
ITA 3743/DEL/2026[2017-18]Status: Disposed24/8/2026AY 2017-18
MOLHAR SINGH,GURGAON vs INCOME TAX OFFICER, GURGAON
ITA 3709/DEL/2026[2020-21]Status: Disposed24/8/2026AY 2020-21
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs ARAVI VENTURES PVT LTD, NEW DELHI
ITA 3697/DEL/2026[2013-14]Status: Disposed24/8/2026AY 2013-14
FROZEN IRON AND STEEL PRIVATE LIMITED,MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI
ITA 3554/DEL/2026[2016-17]Status: Disposed24/8/2026AY 2016-17
BHARTIYA EDUCATION SOCIETY,RATIA vs ITO(EXEMPTIONS), ROHTAK
ITA 3523/DEL/2026[2026-27]Status: Disposed24/8/2026AY 2026-27
