← All Benches

ITAT Delhi Bench

77,588 judgments

M/S PRIYA DIAMONDS PVT. LTD,NEW DELHI vs DCIT, CC-28, JHANDEWALAN, NEW DELHI

ITA 8177/DEL/2025[2017-18]Status: Disposed31/8/2026AY 2017-18

M/S SHRI KRISHNA JEWELLS PVT. LTD,NEW DELHI vs DCIT, CC-28, NEW DELHI

ITA 8161/DEL/2025[2017-18]Status: Disposed31/8/2026AY 2017-18

M/S KUNDAN MAL ROOP CHAND JEWELLERS PVT. LTD,NEW DELHI vs DCIT, CC-28, NEW DELHI

ITA 8155/DEL/2025[2017-18]Status: Disposed31/8/2026AY 2017-18

INCOME TAX OFFICER, WARD-1, SONEPAT, SONEPAT vs SACHIN SHARMA, SONIPAT

ITA 7381/DEL/2025[2023-24]Status: Disposed31/8/2026AY 2023-24

ITO, DELHI vs M/S ROSE GATE ESTATES PVT LTD, DELHI

ITA 6975/DEL/2025[2017-18]Status: Disposed31/8/2026AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs KDP BUILDWELL PRIVATE LIMITED, DELHI

ITA 6962/DEL/2025[2018-19]Status: Disposed31/8/2026AY 2018-19

M/S HSB HOME SOLUTIONS LTD,DELHI vs ACIT CENTRAL CIRCLE-15, DELHI

ITA 6520/DEL/2025[2012-13]Status: Disposed31/8/2026AY 2012-13

BASERA INTERIORS & BUILDERS PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GURGAON, GURGAON

ITA 5484/DEL/2025[2014-15]Status: Disposed31/8/2026AY 2014-15

INCOME TAX OFFICER, WARD-18(1), NEW DELHI, DELHI vs NAND GOPAL MARKETING PRIVATE LIMITED, DELHI

ITA 4647/DEL/2025[2017-18]Status: Disposed31/8/2026AY 2017-18

SHRI HARI INDUSTRIES,DELHI vs ITO WARD 36(8), DELHI

ITA 3062/DEL/2025[2017-18]Status: Disposed31/8/2026AY 2017-18

INCOME-TAX OFFICER, LAXMI NAGAR, DELHI vs ASHUTOSH INFRA PRIVATE LIMITED, DELHI

ITA 2475/DEL/2025[2016-17]Status: Disposed31/8/2026AY 2016-17

`BOOST SHEET METALS PVT. LTD.,NEW DELHI vs ITO WARD-5(1), NEW DELHI

ITA 5284/DEL/2019[2008-09]Status: Disposed31/8/2026AY 2008-09

ITO, WARD- 4(3), NEW DELHI vs BERTELSMANN MARKETING SERVICES INDIA PVT. LTD., NEW DELHI

ITA 66/DEL/2018[2010-11]Status: Disposed31/8/2026AY 2010-11

VINOD PROPERTIES PVT. LTD. vs DCIT, CENTRAL CIRCLE-8,

ITA 3550/DEL/2002[1999-2000]Status: Disposed31/8/2026AY 1999-2000

VENOD PROPERTIES (P) LTD. vs DCIT, CENTRAL CIRCLE-8,

ITA 4088/DEL/2001[1998-1999]Status: Disposed31/8/2026AY 1998-1999

VENOD PROPERTIES (P) LTD. vs DCIT, CENTRAR CIRCLE-8,

ITA 4087/DEL/2001[1997-1998]Status: Disposed31/8/2026AY 1997-1998

VENAD PROPERTIES (P) LTD. vs DCIT, CIR.8,

ITA 1342/DEL/2000[1996-1997]Status: Disposed31/8/2026AY 1996-1997

ITO, DELHI vs S3 BUILDTECH PVT. LTD, DELHI

ITA 4336/DEL/2025[2013-14]Status: Disposed31/8/2026AY 2013-14

Sh. Satbeer Singh Godara (Judicial Member)

SHYAM SUNDER,GURURGAM vs ITO ( CIRCLE 4(1), GURGRAM

ITA 4779/DEL/2024[2011-12]Status: Disposed31/8/2026AY 2011-12

SHRI ANUBHAV SHARMA (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

MUKUL ROHATGI,NEQ DELHI vs ACIT CIR 61(1), NEW DELHI

ITA 3714/DEL/2026[2022-23]Status: Disposed28/8/2026AY 2022-23