ITAT Delhi Bench
81,208 judgments
DCIT, CENTRAL CIRCLE-15, DELHI, NEW DELHI vs GDG EDUCATIONAL TRUST, HARYANA
SHRI DURGYANA SEVA SAMITI,HISAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SURYA ROSHNI LIMITED,DELHI vs PRINCIPAL COMMISSIONER OF INCOME TAX - 7, DELHI , DELHI
SURYA ROSHNI LIMITED,NEW DELHI vs PRINCIPAL COMMISSIONER OF INCOME TAX - 7, NEW DELHI
DHANANJAY PROPRIETOR OF M/S INNOVATIVE BUSINESS SOLUTIONS,NEW DELHI vs ITO WARD 51(2), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER, DELHI vs RAVINDRA SINGH, GREATER NOIDA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER, DELHI vs RAVINDRA SINGH, GREATER NOIDA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER , DELHI vs RAVINDRA SINGH, GREATER NOIDA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX , NEW DELHI vs RAVINDRA SINGH, GREATER NOIDA
RG HOME FURNISHING PVT. LTD. (FORMERLY KNOWN AS AKASH HOME FURNISHING PVT. LTD. FORMERLY KNOWN AS GSM SPUNTEX PVT. LTD.),PANIPAT vs DCIT CENTRAL CIRCLE, KARNAL
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RG HOME FURNISHING PVT. LTD. (FORMERLY KNOWN AS AKASH HOME FURNISHING PVT. LTD. FORMERLY KNOWN AS GSM SPUNTEX PVT. LTD.),PANIPAT vs DCIT CENTRAL CIRCLE, KARNAL
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RG HOME FURNISHING PVT. LTD. (FORMERLY KNOWN AS AKASH HOME FURNISHING PVT. LTD. FORMERLY KNOWN AS GSM SPUNTEX PVT. LTD.),PANIPAT vs DCIT CENTRAL CIRCLE, KARNAL
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RG HOME FURNISHING PVT. LTD. (FORMERLY KNOWN AS AKASH HOME FURNISHING PVT. LTD. FORMERLY KNOWN AS GSM SPUNTEX PVT. LTD.),PANIPAT vs DCIT CENTRAL CIRCLE, KARNAL
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
R G HOME FURNISHIGS PVT LTD (FORMERLY KNOW AS AKASH HOME HURNISHIG PVT LTD KNOW GSM SPUNTEX PVT LTD,HARYANA vs ACIT,CENTRAL CIRCLE KARNAL, HARYANA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
R G HOME FURNISHINGS PVT LTD (FORMERLY KNOW AS AKASH HOME FURNISHING PVT LTD FORMERLY KNOW AS GSM SPUNTEX PVT LTD,HARYANA vs DCIT,CENTRAL CIRCLE KARNAL, HARYANA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
R G HOME FURSHINGS PVT LTD(FORMERLY AS AKASH HOME FUENISHINGS PVT LTD FORMERLY KNOW AS GSM SPUNTEX PVT LTD,HARYANA vs DCIT, CENTRAL CIRCLE KARNAL, HARYANA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
R G HOME FURNISHINGS PVT LTD(FORMERLY KNOW AS AKASH HOME FURNISHIGS PVT LTD FORMIRLY KNOW AS GSM SPUNTEX PVT LTD,HARYANA vs DCIT, CENTREL CIRCLE KARNAL, HARYANA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VMS EVENTS PRIVATE LIMITED,DELHI vs ADCIT, CPC, BANGALURU
SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)