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ITAT Delhi Bench

81,208 judgments

S C JHONSON PRODUCTS PVT LTD,GURGAON vs ACIT CIRCLE-22(2), NEW DELHI

ITA 1470/DEL/2020[2007-08]Status: Disposed28/8/2025AY 2007-08

S.C., JOHNSON PVT. LTD.,GURGAON vs ADDI. CIT SPECIAL RANGE-8, NEW DELHI

ITA 1122/DEL/2020[2008-09]Status: Disposed28/8/2025AY 2008-09

JSL MEDIA LTD,NEW DELHI vs ACIT, CIRCLE-13(2), NEW DELHI

ITA 9650/DEL/2019[2012-13]Status: Disposed28/8/2025AY 2012-13

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

RNAM FINLEASE PVT. LTD.,NEW DELHI vs ITO, WARD- 15(1), NEW DELHI

ITA 7969/DEL/2019[2006-07]Status: Disposed28/8/2025AY 2006-07

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

RNAM FINLEASE PVT. LTD.,NEW DELHI vs ITO, WARD- 15(1), NEW DELHI

ITA 7968/DEL/2019[2005-06]Status: Disposed28/8/2025AY 2005-06

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

S.C., JOHNSON PVT. LTD.,GURGAON HARYANA vs DCIT CIRCLE 7(1), NEW DELHI

ITA 1850/DEL/2019[2006-07]Status: Disposed28/8/2025AY 2006-07

TIGRE SAS LIQUORS INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-25(1), NEW DELHI

ITA 7969/DEL/2018[2014-15]Status: Disposed28/8/2025AY 2014-15

TIGRE SAS LIQUORS INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-25(1), NEW DELHI

ITA 7968/DEL/2018[2013-14]Status: Disposed28/8/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member)

RNAM FINLEASE PVT. LTD.,NEW DELHI vs ITO, WARD- 20(3), NEW DELHI

ITA 7895/DEL/2018[2010-11]Status: Disposed28/8/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

JSL MEDIA LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 1004/DEL/2017[2012-13]Status: Disposed28/8/2025AY 2012-13

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

M/S TAKATA INDIA PVT. LTD.,,NEW DELHI vs DCIT, NEW DELHI

ITA 6835/DEL/2015[2011-12]Status: Disposed28/8/2025AY 2011-12

SHRI PRAKASH CHAND YADAV,JUDICIAL MEMBER AND MANISH AGARWAL (Accountant Member)

ACIT, NEW DELHI vs SH. VIPIN KAPUR, NEW DELHI

ITA 3788/DEL/2014[2010-11]Status: Disposed28/8/2025AY 2010-11

WELLPERFORM APS,MUMBAI, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 3(1)(1), DELHI, NEW DELHI

ITITA 1589/DEL/2025[2022-23]Status: Disposed27/8/2025AY 2022-23

BAIJUNDA ELECTRONICS PVT LTD.,NOIDA vs DCIT, CIRCLE-5(1)(1), NOIDA

ITA 997/DEL/2025[2021-22]Status: Disposed27/8/2025AY 2021-22

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

DCIT, CIRCLE-7(1), DELHI vs SUMITA SIDDHARTHA, UTTAR PRADESH

ITA 991/DEL/2025[2017-18]Status: Disposed27/8/2025AY 2017-18

SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

DCIT, CIRCLE-7(1), DELHI vs SUMITA SIDDHARTHA, UTTAR PRADESH

ITA 990/DEL/2025[2016-17]Status: Disposed27/8/2025AY 2016-17

SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ITO, DELHI vs S P JEWELLERS PVT LTD, DELHI

ITA 937/DEL/2025[2017-18]Status: Disposed27/8/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

SUNIL BANSAL,HARYANA vs ITO,WARD-4(1), GURGAON

ITA 72/DEL/2025[2017-18]Status: Disposed27/8/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

SALIM,SAHARANPUR vs INCOME TAX OFFICER, SAHARANPUR

ITA 4513/DEL/2025[2014-15]Status: Disposed27/8/2025AY 2014-15

SALIM,SAHARANPUR vs INCOME TAX OFFICER, SAHARANPUR

ITA 4512/DEL/2025[2013-14]Status: Disposed27/8/2025AY 2013-14

Sh. Satbeer Singh Godara (Judicial Member)