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ITAT Delhi Bench

81,208 judgments

P C SALES CORPORATION,DELHI vs INCOME TAX OFFICER, WARD 63(1), DELHI

ITA 4508/DEL/2025[2018-19]Status: Disposed27/8/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

SANJAY,GHAZIABAD vs WARD 2(1), GHAZIABAD

ITA 4481/DEL/2025[2017-18]Status: Disposed27/8/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

LAL CHAND,GURGAON vs ITO WARD - 1(4), GURGAON

ITA 4479/DEL/2025[2018-19]Status: Disposed27/8/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

TARUN GUPTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3, DELHI

ITA 437/DEL/2025[2021-22]Status: Disposed27/8/2025AY 2021-22

SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

TARUN GUPTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3, DELHI

ITA 436/DEL/2025[2020-21]Status: Disposed27/8/2025AY 2020-21

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

TARUN GUPTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3, DELHI

ITA 435/DEL/2025[2019-20]Status: Disposed27/8/2025AY 2019-20

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

RAVINDER KUMAR JHA,GHAZIABAD vs THE ACCESSING OFFICER, WARD- 2(2)(2), GHAZIABAD

ITA 4179/DEL/2025[2020-21]Status: Disposed27/8/2025AY 2020-21

SHRI M. BALAGANESH (Accountant Member)

SH. AYUSH BIYANI ,GURGAON vs ITO, WARD-1(3), GURGAON, GURGAON

ITA 4113/DEL/2025[2016-17]Status: Disposed27/8/2025AY 2016-17

SHRI M. BALAGANESH (Accountant Member)

ABHISHEK TOMAR,PANIPAT, HARYANA vs ITO, WARD 1, PANIPAT

ITA 4081/DEL/2025[2017-18]Status: Disposed27/8/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

SRI RAGHUNATH JI & SONS,DELHI vs ITO WARD-47(1), DELHI

ITA 4053/DEL/2025[2014-15]Status: Disposed27/8/2025AY 2014-15

SONIA KAPOOR,DELHI vs ITO WARD-69(1), NEW DELHI

ITA 4052/DEL/2025[2017-18]Status: Disposed27/8/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

NITESH KUMAR JAKHAR,PALWAL vs ASSESSMENT UNIT,INCOME TAX DEPARTMENT, DELHI

ITA 4036/DEL/2025[2018-19]Status: Disposed27/8/2025AY 2018-19

SHRI M. BALAGANESH (Accountant Member)

KARTAR SINGH KATARIA,DELHI vs INCOME TAX OFFICER, DELHI

ITA 4034/DEL/2025[2012-13]Status: Disposed27/8/2025AY 2012-13

SHRI M. BALAGANESH (Accountant Member)

JYOTI SINGLA,DELHI vs ITO, WARD-28(4), DELHI, NEW DELHI

ITA 4019/DEL/2025[2012-13]Status: Disposed27/8/2025AY 2012-13

SHRI M. BALAGANESH (Accountant Member)

PRAVEEN KUMAR AGGARWAL,DELHI vs ITO, WARD-29(4), DELHI, DELHI

ITA 4018/DEL/2025[2017-18]Status: Disposed27/8/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

GANGARANI BALIKA VIDHYALYA,KANNAUJ vs INCOME TAX OFFICER, GHAZIABAD

ITA 4007/DEL/2025[2018-19]Status: Disposed27/8/2025AY 2018-19

SHRI M. BALAGANESH (Accountant Member)

MUKESH,JHAJJAR vs ITO WARD 3, ROHTAK

ITA 3984/DEL/2025[2012-2013]Status: Disposed27/8/2025AY 2012-2013

SHRI M. BALAGANESH (Accountant Member)

METRO AGRI INDUSTRIES LIMITED,DELHI vs ITO, WARD 17(1), DELHI

ITA 3871/DEL/2025[2017-18]Status: Disposed27/8/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

DEEPAK PAWAR,NEW DELHI vs ACIT CIRCLE 43, DELHI, NEW DELHI

ITA 3552/DEL/2025[2019-20]Status: Disposed27/8/2025AY 2019-20

SHRI M. BALAGANESH (Accountant Member)

GURCHARAN SINGH,PANIPAT vs INCOME TAX OFFICER, PANIPAT

ITA 3412/DEL/2025[2017-18]Status: Disposed27/8/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)