ITAT Delhi Bench
81,208 judgments
PREM GANDHI ,DELHI vs ITO WARD-29(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SURENDER SINGH,MEERUT vs ITO, WARD- 2(5), MEERUT
SHRI M. BALAGANESAN (Accountant Member)
SURENDER SINGH,MEERUT vs ITO, WARD 2(5), MEERUT
SHRI M. BALAGANESH (Accountant Member)
SURENDER SINGH,MEERUT vs ITO, WARD - 2(5), MEERUT
SHRI M. BALAGANESH (Accountant Member)
MANISH CHAWLA,DELHI vs ADDITIONAL/ JOINT/ DEPUTY/ ASSISTANT COMMISSIONER OF INCOME-TAX/ INCOME-TAX OFFICER, DELHI
SHRI M. BALAGANESH (Accountant Member)
KAPIL HOODA HUF,DELHI vs ITO, DELHI
SHRI M. BALAGANESH (Accountant Member)
BHATIA WINE MERCHANTS PVT LTD,CHHATTISGARH vs DCIT,CENTRAL CIRCLE-8, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
BHATIIA WINE MERCHANTS PVT LTD,CHHATTISHGARH vs DCIT, CENTRAL CIRCLE-8, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
ASHISH GUPTA,DELHI vs ITO WARD-36(1), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ASHISH GUPTA,DELHI vs ITO WARD-36(1), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ASHISH GUPTA,DELHI vs ITO WARD-36(1), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ASHISH GUPTA,DELHI vs ITO WARD-36(1), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ASHISH GUPTA,DELHI vs ITO WARD-36(1), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
INCOME TAX OFFICER WARD 52(1) NEW DELHI, NEW DELHI vs M/S NOVEL INFRATECH, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
PANKAJ GUPTA,GHAZIABAD vs ITO WARD-2(1), GHAZIABAD
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs VIKAS ASSOCIATES PRIVATE LIMITED, DELHI
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
AYUSH CHANANA,SHARANPUR vs DCIT CC-8, JHANDEWALAN EXTENSION
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
VIDVATA INTERVIEW MAKERS PVT LTD,NEW DELHI vs ACIT, GURGAON
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
ADHISHWAR NIVESH PVT LTD,DELHI vs ITO WARD-1(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ADHISHWAR NIVESH PVT LTD,DELHI vs ITO WARD-1(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
