ITAT Delhi Bench
81,208 judgments
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, NOIDA, NOIDA vs AIRWIL SMARTCITY PRIVATE LIMITED, NOIDA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, NOIDA, NOIDA vs AIRWIL SMARTCITY PRIVATE LIMITED, NOIDA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
UPNEET SINGH ARNEJA,GURGAON vs ITO WARD 45(1), NEW DELHI
ZX DRUGS PRIVATE LIMITED,KARNAL vs ACIT, CENTRAL CIRCLE, KARNAL
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
AARONE DEVELOPERS PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE 1(1), NEW DELHI, DELHI
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
KOHLI BROTHERS,KAROL BAGH, NEW DELHI vs INCOME TAX OFFICER, WARD 51(4), NEW DELHI, PRATYAKSH KAR BHAWAN, CIVIC CENTRE, J.L. NEHRU MARG, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
HEMANT CHOPRA,NEW DELHI vs ACIT CIRCLE-70(1), DELHI
MAYANK GUPTA,DELHI vs ACIT ,CIRCLE-35(1), DELHI
SHRI M. BALAGANESH (Accountant Member), MS MADHUMITA ROY (Judicial Member)
SARBJIT SHARMA,DELHI vs ITO,WARD-61(3), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
ACIT, JHANDEWALAN vs M/S MANKIND PHARMA LTD. (EARLIER KNOWN AS M/S MAGNET LABS PVT. LTD.), NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), MEERUT, MEERUT vs PASWARA PAPERS LTD, MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DURGA AGENCIES PVT. LTD.,DELHI vs ITO, WARD 7(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
MANKIND PHARMA LIMITED (AS SUCCESSOR OF MAGNET LABS PVT. LTD.),NEW DELHI vs DCIT CIRCLE 16(1) DELHI, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
INCOME TAX OFFICER, INCOME TAX DEPARTMENT vs MAHAVIR SINGHAL, DELHI
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
MAHAYANA THERAVADA VAJRAYANA BUDDHIST RELIGIOUS AND CHAITABLE TRUST,MEERUT vs ACIT CENTRAL CIRCLE, MEERUT
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
MAHAYANA THERAVADA VAJRAYANA BUDDHIST RELIGIOUS AND CHARITABLE TRUST,MEERUT vs ACIT CENTRAL CIRCLE, MEERUT
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
MAHAYANA THERAVADA VAJRAYANA BUDDHIST RELIGIOUS AND CHARITABLE TRUST,MEERUT vs ACIT, CENTRAL CIRCLE, MEERUT
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
VINOD DESHMUKH,DELHI vs WARD 47(5) INCOME TAX OFFICER, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHILPI SARDANA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 31, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
AJOOBA WATER WORLD PRIVATE LIMITED,. vs ITO WARD 1(1), FBD, .
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)