ITAT Delhi Bench

GANGARANI BALIKA VIDHYALYA,KANNAUJ vs INCOME TAX OFFICER, EXEMPTIONA, GHAZIABAD

SHRI SATBEER SINGH GODARA (Judicial Member)

ASHOK ARORA,GURGAON vs INCOME TAX OFFICER, WARD-1(1) DELHI, DELHI

Sh. Satbeer Singh Godara (Judicial Member)

RITU SINGLA,DELHI vs INCOME TAX OFFICER, DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

TULSI TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX , NEW DELHI

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MOHIT SATSANGI,DELHI vs DCIT, CENTRAL CIRCLE-16(1), DELHI

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MR VIKAS VERMA,DELHI vs DCIT,CENTRAL CIRCLE-30, DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

MR.VIKAS VERMA,DELHI vs DCIT,CENTRAL CIRCLE-30, DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER Mr.Vikas Verma Vs Deputy commissioner of 101, 1st Floor, Laxmi Income Tax, tower-II,Saraswati Vihar, Central Circle-30 New Delhi-110034 Delhi Appellant Respondent Assessee by Sh. S. Krishna, Adv, Sh. Harshit Chauhan, Adv Revenue by Sh. Sumer Singh Meena, CIT (DR) Date of Hearing 27/08/2025 Date of Pronouncement 28/08/2025 ORDER PER YOGESH KUMAR, U.S. JM: The captioned Appeals are filed by the Assessee aga

MR. VIKAS VERMA,DELHI vs DCIT,CENTRAL CIRCLE-30, DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

KATYAYANI EDUCATIONAL & CHARITABLE TRUST,MEERUT vs CIT (EXEMPTIONS), LUCKNOW

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

S G JOSHI (HUF),DELHI vs ITO, WARD 29(1), DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

KUSUM,DELHI vs ASSESSING OFFICER, VIKAS BHAWAN, DELHI

COSMO FIRST LIMITED,NEW DELHI vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI

SHRI SUDHIR PAREEK (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

VOITH HYDRO PVT LTD,NOIDA vs ACIT CIRCLE-25(1), DELHI

SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SATPAL,FARIDABAD vs INCOME TAX OFFICER, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DAOMING REFLECTIVE MATERIAL INDIA PRIVATE LIMITED,HARYANA vs DCIT CIRCLE-1(1), HARYANA

SHRI PRAKASH CHAND YADAV (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INCOME TAX OFFICER, PANIPAT vs SURESH MALHOTRA, PANIPAT

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

D-ART FURNITURE SYSTEMS PRIVATE LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE-17, NEW DELHI

D-ART FURNITURE SYSTEMS PRIVATE LIMITED,WEST DELHI vs DCIT, CENTRAL CIRCLE -17 , NEW DELHI

MATADIN,NEW DELHI vs INCOME TAX OFFICER, WARD 44 (1), NEW DELHI, ITO , CIVIC CENTRE, MINTO ROAD , NEW DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

H. K. INFRABUILD PVT. LTD.,DELHI vs INCOME TAX OFFICER, WARD 11(1), NEW DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)