← All Benches
ITAT Delhi Bench
81,208 judgments
ACIT, NEW DELHI vs SH MAHAGUN INDIA PVT. LTD.,, DELHI
ITA 3658/DEL/2012[2009-10]Status: Disposed29/8/2025AY 2009-10
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ACIT, NEW DELHI vs SH MAHAGUN INDIA PVT. LTD.,, DELHI
ITA 3657/DEL/2012[2008-09]Status: Disposed29/8/2025AY 2008-09
MAHAGUN INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3082/DEL/2012[2009-10]Status: Disposed29/8/2025AY 2009-10
MAHAGUN INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2821/DEL/2012[2008-09]Status: Disposed29/8/2025AY 2008-09
MAHAGUN INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2820/DEL/2012[2007-08]Status: Disposed29/8/2025AY 2007-08
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
RADHA MADHAV CORPORATION LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX & ORS.
W.P.(C)/8487/202428/8/2025
SHREE AGGARSAIN NORTH EX WELFARE SOCIETY vs ITO, WARD EXEMPTION 2(1), DELHI & ANR.
W.P.(C)/1752/202328/8/2025
MEHAK JAGGA vs INCOME TAX OFFICER & ANR.
W.P.(C)/13149/202528/8/2025
PR. COMMISSIONER OF INCOME TAX, DELHI-7 vs SH. SANDEEP HOODA
ITA - 359 / 202528/8/2025
PR. COMMISSIONER OF INCOME TAX, (CENTRAL)-1, DELHI vs SH. HARVANSH CHAWLA
ITA - 358 / 202528/8/2025
ELENTEE CO. LTD.,KOREA vs DCIT,INTERNATIONAL TAXATION , NOIDA
ITA 972/DEL/2025[2022-23]Status: Disposed28/8/2025AY 2022-23
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SECRETARY, CO-OPERATIVE CANE DEVELOPMENT UNION LTD, NAJIBABAD, DISTRICT-BIJNOR,NAJIBABAD, DISTRICT-BIJNOR vs ASSESMENT UNIT, INCOME TAX DEPARTMENT, NORTH BLOCK NEW DELHI
ITA 79/DEL/2025[2022-23]Status: Disposed28/8/2025AY 2022-23
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
MEENA KUMARI SADH,DELHI vs ITO WARD-54(1) , NEW DELHI
ITA 4724/DEL/2025[2017-18]Status: Disposed28/8/2025AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
MEENA KUMARI SADH,DELHI vs ITO WARD 54(1), DELHI
ITA 4723/DEL/2025[2017-18]Status: Disposed28/8/2025AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
RAKESH AGGARWAL,MEHRAULI, NEW DELHI vs INCOME TAX OFFICER (ITO), WARD-29(8), DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI
ITA 4589/DEL/2025[2017-18]Status: Disposed28/8/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
AJAY KUMAR,FARIDABAD vs ITO WARD 1(1), FARIDABAD
ITA 4584/DEL/2025[2017-18]Status: Disposed28/8/2025AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
NAMAH SHIVAYA TRADING PVT LTD,DELHI vs ITO, DELHI
ITA 4573/DEL/2025[2010-11]Status: Disposed28/8/2025AY 2010-11
SHRI SATBEER SINGH GODARA (Judicial Member)
PLHR HOSPITALITY PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 32,, DELHI
ITA 4571/DEL/2025[2020-21]Status: Disposed28/8/2025AY 2020-21
SHRI SATBEER SINGH GODARA (Judicial Member)
OM SINGH,HARYANA vs ITO, WARD 62(4), DELHI, DELHI
ITA 4563/DEL/2025[2012-13]Status: Disposed28/8/2025AY 2012-13
Sh. Satbeer Singh Godara (Judicial Member)
KHEM SINGH,DELHI vs ITO WARD 67(7), NEW DELHI
ITA 4548/DEL/2025[2012-13]Status: Disposed28/8/2025AY 2012-13
SHRI SATBEER SINGH GODARA (Judicial Member)