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ITAT Delhi Bench

81,208 judgments

INTERNATIONAL TRACTORS LTD.,DELHI vs DCIT (LTU), CIRCLE-1, NEW DELHI

ITA 7410/DEL/2019[2013-14]Status: Disposed29/8/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member)

CANDOR GURGAON TWO DEVELOPERS AND PROJECT LTD. (FORMERLY KNWON AS UNITECH DEVELOPERS AND PROJECTS PVT. LTD.),MUMBAI vs ADDI. CIT SPL. RANGE- 2, NEW DELHI

ITA 6847/DEL/2019[2016-17]Status: Disposed29/8/2025AY 2016-17

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

CANDOR KOLKATA ONE HI- TECH STRUCTURES PVT. LTD.,MAHARASHTRA vs ACIT SPECIAL RANGE-2, NEW DELHI

ITA 6664/DEL/2019[2016-17]Status: Disposed29/8/2025AY 2016-17

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ADDL. CIT, RANGE- 2 , NEW DELHI vs CANDOR GURGAON ONE REALTY PROJECTS PVT. LTD. , NEW DELHI

ITA 4598/DEL/2019[2015-16]Status: Disposed29/8/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ADDL.CIT, SPECIAL RANGE-9, NEW DELHI vs CANDOR GURGAON TWO DEVELOPERS AND PROJECT PVT LTD, MUMBAI

ITA 4597/DEL/2019[2015-16]Status: Disposed29/8/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

JUBIN FINANCE & INVESTMENT LTD,GURGAON vs DCIT CIRCLE-02, GURGAON

ITA 3441/DEL/2019[2012-13]Status: Disposed29/8/2025AY 2012-13

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

CANDOR KOLKATA ONE HI- TECH STRUCTURES PVT. LTD.,MAHARASHTRA vs ACIT SPL. RNAGE-2, NEW DELHI

ITA 3211/DEL/2019[2015-16]Status: Disposed29/8/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

CANDOR GURGAON TWO DEVELOPERS & PROJECT PVT LTD (FORMERLY KNWON AS UNITECH DEVELOPERS AND PROJECTS PVT. LTD.),DELHI vs ADDL. CIT, SPECIAL RANGE- 2 , NEW DELHI

ITA 3155/DEL/2019[2015-16]Status: Disposed29/8/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

CANDOR GURGAON ONE REALTY PROJECTS PVT. LTD. (FORMERLY KNOWN AS UNITECH REALTY PROJECTS PVT. LTD.),MUMBAI vs ADDL. CIT, RANGE- 2 , NEW DELHI

ITA 3154/DEL/2019[2015-16]Status: Disposed29/8/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT, CIRCLE-28(1), NEW DELHI vs RAVI SHANKARAN, NEW DELHI

ITA 7624/DEL/2018[2009-10]Status: Disposed29/8/2025AY 2009-10

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ACIT,, NEW DELHI vs M/S WORLDLINK TELECOM LTD.,, NEW DELHI

ITA 2596/DEL/2017[2006-07]Status: Disposed29/8/2025AY 2006-07

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ACIT,, NEW DELHI vs M/S WORLDLINK TELECOM LTD.,, NEW DELHI

ITA 2595/DEL/2017[2004-05]Status: Disposed29/8/2025AY 2004-05

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

INTERNATIONAL TRACTORS LTD.,,DELHI vs DCIT, NEW DELHI

ITA 160/DEL/2017[2012-13]Status: Disposed29/8/2025AY 2012-13

INTERNATIONAL TRACTORS LTD.,NEW DELHI vs DCIT (LTU), NEW DELHI

ITA 3519/DEL/2016[2011-12]Status: Disposed29/8/2025AY 2011-12

A2Z MAINTENANCE & ENGINEERING SERVICES LTD.,GURGAON vs DCIT, FARIDABAD

ITA 3504/DEL/2016[2010-11]Status: Disposed29/8/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

A2Z MAINTENANCE & ENGINEERING SERVICES LTD.,GURGAON vs DCIT, FARIDABAD

ITA 3503/DEL/2016[2009-10]Status: Disposed29/8/2025AY 2009-10

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S DCIT, FARIDABAD vs M/S A2Z MAINTENANCE AND ENGG. SERVICES LTD.,, GURGAON

ITA 3414/DEL/2016[2010-11]Status: Disposed29/8/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S. INTERNATIONAL TRACTOR LTD.,DELHI vs DCIT, NEW DELHI

ITA 2619/DEL/2015[2010-11]Status: Disposed29/8/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member)

DCIT, NEW DELHI vs M/S. INTERNATIONAL TRACTOR LTD., DELHI

ITA 2618/DEL/2015[2010-11]Status: Disposed29/8/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ACIT, NEW DELHI vs SH MAHAGUN INDIA PVT. LTD.,, DELHI

ITA 3663/DEL/2012[2007-08]Status: Disposed29/8/2025AY 2007-08