ITAT Delhi Bench
80,939 judgments
SAHARA INDIA COMMERCIAL CORP. LTD.,KOLKATA vs ACIT, CC- 1, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
SAHARA INDIA COMMERCIAL CORPN. LTD.,KOLKATA vs ACIT, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
SHRI HARSH KUMAR THAPAR,MEERUT vs ITO, MEERUT
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DCIT, NEW DELHI vs M/S. SAHARA INDIA COMMERCIAL CORPORATION LTD., KOLKATA
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
SAHARA INDIA,KOLKATA vs DCIT, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
ADITYA SHARMA & ANR. vs INCOME TAX DEPARTMENT THROUGH JOIN COMMISSIONER OF INCOME TAX & ORS.
CLEARMEDI HEALTHCARE PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(2), DELHI & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
ANJU SHARMA vs OFFICE OF THE INCOME TAX OFFICER, WARD 34(1), DELHI & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -7, DELHI vs UK PAINTS INDIA PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs M/S BRIJ MOHAN MAHAJAN
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -7, DELHI vs UK PAINTS INDIA PVT. LTD.
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs ESSAR COM LTD.
ADARSH JOURNAL PVT. LTD. vs COMMISSIONER OF INCOME TAX WARD 1 (3)
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
INCOME TAX OFFICER, HISAR vs RAM SARUP, HISAR
M/S KRISH CEREALS (P) LTD.,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SUMER SINGH,REWARI vs ITO, REWARI (JAO), REWARI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
SANJAY SHUKLA,GAUTAM BUDH NAGAR vs ASSESSING OFFICER NFAC, DELHI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
HLG DEVELJOPERS PVT LTD,DELHI vs ITO WARD, NEW DELHI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
GSAS ENTERPRISES PRIVATE LIMITED,VASANT KUNJ, NEW DELHI vs INCOME TAX OFFICER (ITO), WARD-10(1), DELHI, C.R. BUILDING, NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NATIONAL HOUSING BANK,DELHI vs DCIT CIRCLE 16(1) DELHI, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
