PR. COMMISSIONER OF INCOME TAX -7, DELHI vs. UK PAINTS INDIA PVT. LTD.

$~49 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 776/2025, CM APPL. 81182/2025, CM APPL. 81183/2025 CM APPL. 81184/2025 PR. COMMISSIONER OF INCOME TAX -7, DELHI .....Appellant Through: Mr. Puneet Rai, SSC, Mr. Rishabh Nangia, JSC, Mr. Ashvini Kumar, JSC, Mr. Gibran Naushad, JSC and Mr. Nikhil Jain, Adv. versus UK PAINTS INDIA PVT. LTD. .....Respondent Through: Mr. Akash Shukla and Mr. V Kulkarni, Advs. CORAM: HON'BLE MR. JUSTICE V. KAMESWAR RAO HON'BLE MR. JUSTICE VINOD KUMAR O R D E R % 22.12.2025 1. Mr. Ruchir Bhatia, learned SSC does not press the appeal as the appeal has low tax effect. 2. The appeal as well as pending applications are dismissed as not pressed. V. KAMESWAR RAO, J VINOD KUMAR, J DECEMBER 22, 2025 rk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/12/2025 at 12:04:54