ITAT Delhi Bench
80,939 judgments
ARJUN ARORA,NEW DELHI vs ITO WARD 44(6), NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI SANDEEP BHATI,FARIDABAD vs DCIT,CENTRAL CIRCLE-27, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SHRI SANDEEPBHATI,FARIDABAD vs DCIT,CENTRAL CIRCLE-27, DELHI
the learned CIT(A) as fairly informed by both the parties. We therefore deem it appropriate in the larger interest of justice to observe that all these “protective” assessments must await the final outcome of the substantive appeals which are pending before the learned CIT(A) in order to avoid multiplicity of proceedings and mutually contradictory findings; as the case may be. We thus deem it appropriate in the larger interest of justice to restore the assessee's instant appeals back to the
SHRI SANDEEP BHATI,FARIDABAD vs DCIT,CENTRAL CIRCLE-27, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SHRI SANDEEP BHATI,FARIDABAD vs DCIT,CENTRAL CIRCLE-27, DELHI
SHRI SANDEEP BHATI,FARIDABAD vs DCIT,CENTRAL CIRCLE-27, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SHRI SANDEEP BHATI,FARIDABAD vs DCIT,CENTRAL CIRCLE-27, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SHRI SANDEEP BHATI,FARIDABAD vs DCIT,CENTRAL CIRCLE-27, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SHRI SANDEEP BHATI,FARIDABAD vs DCIT,CENTRAL CIRCLE-27, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
NATIONAL FOUNDATION FOR COPORATION GOVERNANCE,DELHI vs ITO WARD-2(4), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
ASHOK KUMAR,HARYANA vs DY. COMMISSIONER OF INCOME TAX, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
ASHOK KUMAR,HARYANA vs DY. COMMISSIONER OF INCOME TAX, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
ASHOK KUMAR,HARYANA vs DY. COMMISSIONER OF INCOME TAX, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
LEKHRAJ,HARYANA vs DY. COMMISSIONER OF INCOME TAX, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
VIKUNJ REAL ESTATE PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, NOIDA vs M/S BRIGHT BUILDTECH PVT. LTD, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, NOIDA vs M/S BRIGHT BUILDTECH PVT. LTD. , DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DCIT, DELHI vs SUSHIL GOEL, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, DELHI vs SUSHIL GOEL, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER | ITA No.3013/Del/2023 (ASSESSMENT YEAR 2019-20) | | ITA No.3014/Del/2023 (ASSESSMENT YEAR 2020-21) | | Sushil Goel, C-28, Preet Vihar, Nirman Vihar, S.O., East Delhi-110092. PAN-AAHPG4073C (Appellant) | Vs. | DCIT, Central Circle-29, Jhandewalan, New Delhi. (Respondent) | | ITA No.3488/Del/2023 (ASSESSMENT YEAR 2019-20) | | ITA No.3090/Del/2023 (ASSESSMENT YEAR 2020-21) | | DCIT, Central Circle-29, Jhandewa
SUSHIL GOEL,NEW DELHI vs DCIT, CENTRAL CIRCLE-29, JHANDEWALAN, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
