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ITAT Delhi Bench

80,939 judgments

CBRE SOUTH ASIA PRIVATE LIMITED,DELHI vs ADDITIONAL, JOINT, DEPUTY, ASSISTANT COMMISSIONER OF INCOME TAX, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 2282/DEL/2024[2019-20]Status: Disposed23/12/2025AY 2019-20

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

KRISHNA KUMAR,HISAR vs ITO WARD-02, HISAR

ITA 690/DEL/2023[2012-13]Status: Disposed23/12/2025AY 2012-13

Ms. MADHUMITA ROY (Judicial Member), SMT. RENU JAUHRI (Accountant Member)

KRISHAN KUMAR,HISAR vs ITO WARD-2, HISAR

ITA 689/DEL/2023[2012-13]Status: Disposed23/12/2025AY 2012-13

DCIT, CENTRAL CIRCLE-20, DELHI vs LOTUS HERBALS PVT. LTD, DELHI

ITA 2445/DEL/2023[2016-17]Status: Disposed23/12/2025AY 2016-17

DCIT, CC-20, DELHI vs LOTUS HERBALS PVT. LTD., DELHI

ITA 2444/DEL/2023[2015-16]Status: Disposed23/12/2025AY 2015-16

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT, CC-20, DELHI vs LOTUS HERBALS PVT. LTD., DELHI

ITA 2443/DEL/2023[2014-15]Status: Disposed23/12/2025AY 2014-15

DCIT, CC-20, DELHI vs LOTUS HERBALS PVT. LTD., DELHI

ITA 2442/DEL/2023[2013-14]Status: Disposed23/12/2025AY 2013-14

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT, CENTRAL CIRCLE-20, NEW DELHI vs LOTUS HERBALS P.LTD, DELHI

ITA 200/DEL/2023[2019-20]Status: Disposed23/12/2025AY 2019-20

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT, CENTRAL CIRCLE-4, NEW DELHI vs SMC FOODS LTD, SAHARANPUR

ITA 2661/DEL/2022[2018-19]Status: Disposed23/12/2025AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

ACIT, CIRCLE-13(1), NEW DELHI vs JAGAT PROJECTS LTD., NEW DELHI

ITA 1981/DEL/2022[2015-16]Status: Disposed23/12/2025AY 2015-16

SHRI S RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

DCIT CENTRAL CIRCLE-01, NEW DELHI vs SAHARA INDIA COMMERCIAL CORPORATION LTD. , KOLKATA

ITA 5793/DEL/2019[2016-17]Status: Disposed23/12/2025AY 2016-17

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

ACIT, CENTRAL CIRCLE- 1, NEW DELHI vs SAHARA INDIA COMMERCIAL CORPORATION, KOLKATA

ITA 2369/DEL/2018[2015-16]Status: Disposed23/12/2025AY 2015-16

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

SAHARA INDIA COMMERCIAL CORP. LTD.,KOLKATA vs ACIT, CC- 1, NEW DELHI

ITA 1893/DEL/2018[2015-16]Status: Disposed23/12/2025AY 2015-16

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

ACIT, CC- 1, NEW DELHI vs SAHARA INDIA COMMERCIAL CORP. LTD., KOLKATA

ITA 5534/DEL/2017[2014-15]Status: Disposed23/12/2025AY 2014-15

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

ACIT, CC- 1, NEW DELHI vs SAHARA INDIA COMMERCIAL CORP. LTD., KOLKATA

ITA 5505/DEL/2017[2013-2014]Status: Disposed23/12/2025AY 2013-2014

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

ACIT, CC- 1, NEW DELHI vs SAHARA INDIA COMMERCIAL CORP. LTD., KOLKATA

ITA 5504/DEL/2017[2012-13]Status: Disposed23/12/2025AY 2012-13

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

ACIT, CENTRAL CIRCLE-1, NEW DELHI vs SAHARA INDIA COMMERCIAL CORP. LTD, LUCKNOW

ITA 4855/DEL/2017[2010-11]Status: Disposed23/12/2025AY 2010-11

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

SAHARA INDIA COMMERCIAL CORP. LTD.,KOLKATA vs ACIT, CC- 1, NEW DELHI

ITA 4731/DEL/2017[2014-15]Status: Disposed23/12/2025AY 2014-15

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

SAHARA INDIA COMMERCIAL CORP. LTD.,KOLKATA vs ACIT, CC- 1, NEW DELHI

ITA 4730/DEL/2017[2013-14]Status: Disposed23/12/2025AY 2013-14

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

SAHARA INDIA COMMERCIAL CORP. LTD.,KOLKATA vs ACIT, CC- 1, NEW DELHI

ITA 4729/DEL/2017[2012-13]Status: Disposed23/12/2025AY 2012-13

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)