ITAT Delhi Bench
80,939 judgments
ARVIND JAIN,DELHI vs ITO WARD 5(1)(1), UTTAR PREDESH
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
FEDERAL MOGUL HOLDINGS, LTD,MAURITIUS vs ACIT CIRCLE INTL TAX 1(3)(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
PANKAJ CHHATWAL,DELHI vs DCIT CIRCLE-49(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
JEETESH KUMAR,FARIDABAD vs WARD 1(3), FBD, FARIDABAD
JEETESH KUMAR,FARIDABAD vs WARD 1(3), FBD, FARIDABAD
NIKHIL JAIN LEGAL HEIR OF LATE SMT. BEENA JAIN,DELHI vs INCOME TAX OFFICER, CIVIC CENTRE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SANIF AHMED,MEERUT vs ITO, WARD 2(3), MEERUT
DILEEP KUMAR DWIVEDI,UNITED STATES vs ASSISTANT COMMISSIONER OF INCOME-TAX, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
INCOME TAX OFFICER, HISAR vs NEEM CHAND, ADAMPUR
CENTRAL COUNCIL FOR RESEARCH IN AYURVEDIC SCIENCES,DELHI vs INCOME TAX OFFICER, WARD 49(1), DELHI
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ARCHIT JAIN,DELHI vs DCIT,CENTRAL CIRCLE-7, DELHI
SURYA JYOTI SOFTWARE PVT LTD,DELHI vs ITO WARD-24(1), DELHI
JAIBRO INDUSTRIES,DELHI vs ACIT, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
KDJP STEELS PRIVATE LIMITED,DELHI vs NATIONAL FACELESS APPEAL CENTRE, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
INCOME TAX OFFICER, WARD 19(1), NEW DELHI vs M/S OVAL INVESTMENT PRIVATE LIMITED, DELHI
JAKSON LIMITED,DELHI vs DCIT, CC-4, DELHI
ACIT, NEW DELHI vs JAKSON LIMITED, DELHI
MS. MADHUMITA ROY (Judicial Member), MRS. RENU JAUHRI (Accountant Member)
ACIT, NEW DELHI vs JAKSON LIMITED, DELHI
MS. MADHUMITA ROY (Judicial Member), MRS. RENU JAUHRI (Accountant Member)
ABHISHEK GROVER,HANSI vs INCOME TAX OFFICER, AAYAKAR BHAWAN HISAR
SHRI M BALAGANESH, ACCOUNTANT MEMBER\nAND SHRI VIMAL KUMAR, JUDICIAL MEMBER\n\nAbhishek Grover,\nHouse No. 328, Ward No.18,\nGali Activity School, Subhash\nNagar, Hisar-125033 (Haryana)\nPAN: AUPPG0986N\n(Appellant)\n\nVs.\n\nITA No. 4304/Del/2024\nAssessment Year: 2018-19\n\nIncome Tax Officer,\nAayakar Bhawan,\nHisar\n(Haryana)\n(Respondent)\n\nAssessee by\nShri Kuldeep Khera, CA\nDepartment by\nShri Ajay Kumar Arora, Sr. DR\n\nDate of hearing\n10.12.2025\nDate of pronouncement\n23.12.202
