ITAT Delhi Bench
80,939 judgments
SHAGUN GOEL,DELHI vs CIT A, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
GAURAV NAGPAL,GURGAON vs ITO, ITO NFAC DELHI
Sh. Satbeer Singh Godara (Judicial Member)
GAURAV NAGPAL,GURGAON vs ITO, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
ANITA BATRA,DELHI vs DCIT, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
INFINITE EXPEDITIONS PVT. LTD.,MODINAGAR, GHAZIABAD, UTTAR PRADESH vs INCOME TAX OFFICER, WARD 2(1)(1), GHAZIABAD, GHAZIABAD
SHRI PAWAN SINGH (Judicial Member)
ACIT, NEW DELHI vs RMS POWER SOLUTIONS PRIVATE LIMITED, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SHOBHIT MALHOTRA,RAMPUR vs ITO, ITO- RAMPUR
Sh. Satbeer Singh Godara (Judicial Member)
INDU GUPTA,DELHI vs ITO WARD 58(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
GAURAV JAIN,DELHI vs INCOME TAX OFFICER, WARD 58(8), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
RITU AGARWAL,DELHI vs ITO WARD-60(7), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
HARISH CHAND GUPTA,DELHI vs INCOME TAX OFFICER, WARD 34(1), DELHI, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ASB DESIGNS LLP,NEW DELHI vs CENTRAL CIRCLE 26, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
LANDMARK EXIM PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-5, DELHI
SHRI VIMAL KUMAR (Judicial Member), MS RENU JAUHRI (Accountant Member)
NAND KISHORE MALHAN,NEW DELHI vs DCIT, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SREE NARAYANA GURU COOPERATIVE THRIFT AND CREDIT SOCIETY LIMITED,DWARKA vs ITO 43(6), NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SREE NARAYANA GURU COOPERATIVE THRIFT AND CREDIT SOCIETY LIMITED,DWARKA vs ITO 43(6), NEW DELHI
SREE NARAYANA GURU COOPERATIVE THRIFT AND CREDIT SOCIETY LIMITED,SWARKA vs ITO 43(6), NEW DELHI
KETAN ANAND,DELHI vs ITO WARD 45, DELHI
SHRI PAWAN SINGH (Judicial Member)
ASHOK CHATURVEDI,DELHI vs DCIT, CENTRAL CIRCLE-2, NOIDA
SHRI VIMAL KUMAR (Judicial Member), MS RENU JAUHRI (Accountant Member)
NIRJEET SINGH,DELHI vs ITO WARD 52(1), NEW DELHI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
