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ITAT Delhi Bench
80,939 judgments
RAJUSHA TEXTILES PRIVATE LIMITED,B-SUNDRAM PUNJABI PURA DELHI ROAD MEERUT vs WARD 1(2)(3), MEERUT, AAYAKAR BUILDING MEERUT
ITA 7700/DEL/2025[2012-13]Status: Disposed23/12/2025AY 2012-13
DHARAM VIR SINGH,GHAZIABAD vs ITO WARD 2(1)(2), GHAZIABAD
ITA 7679/DEL/2025[2017-18]Status: Disposed23/12/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
JAI PARKASH YADAV,FARIDABAD vs ITO WARD 1(3), FARIDABAD
ITA 7678/DEL/2025[2013-14]Status: Disposed23/12/2025AY 2013-14
SHRI SATBEER SINGH GODARA (Judicial Member)
SUNIL KUMAR,ALWAR RAJASTHAN vs ITO WARD 3, REWARI
ITA 7634/DEL/2025[2019-2020]Status: Disposed23/12/2025AY 2019-2020
Sh. Satbeer Singh Godara (Judicial Member)
SANDEEP GARG,PANIPAT vs INCOME TAX OFFICER, WARD- 1, PANIPAT, PANIPAT
ITA 7630/DEL/2025[2018-19]Status: Disposed23/12/2025AY 2018-19
SHRI SATBEER SINGH GODARA (Judicial Member)
MAHESH SUNNY ENTERPRISES PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-16(1), DELHI
ITA 7627/DEL/2025[2017-18]Status: Disposed23/12/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
BRIJ BHUSHAN KALIA,UP vs ITO, WARD-61(1), DELHI
ITA 7624/DEL/2025[2017-18]Status: Disposed23/12/2025AY 2017-18
PRAGYA PANDHI,DELHI vs ITO WARD 71 (1), DELHI
ITA 7620/DEL/2025[2017-18]Status: Disposed23/12/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
MANJU GUPTA ,UTTAR PRADESH vs ITO, WARD -28(6), DELHI
ITA 7601/DEL/2025[2017-18]Status: Disposed23/12/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
NEERAJ CHAUDHARY,DELHI vs ITO WARD 2 (2) (1), GHAZIABAD
ITA 7595/DEL/2025[2018-19]Status: Disposed23/12/2025AY 2018-19
Sh. Satbeer Singh Godara (Judicial Member)
HARI MOHAN SHARMA,DELHI vs ITO WARD 62(1), DELHI
ITA 7592/DEL/2025[2019-20]Status: Disposed23/12/2025AY 2019-20
SHRI SATBEER SINGH GODARA (Judicial Member)
ABHISHEK GOGNA,DELHI vs ITO WARD 43(8), DELHI
ITA 7479/DEL/2025[2017-18]Status: Disposed23/12/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
MUKESH GUPTA,KAMALA NAGAR vs DLC-CC-(1)(13), DELHI
ITA 7427/DEL/2025[2023-24]Status: Disposed23/12/2025AY 2023-24
Sh. Satbeer Singh Godara (Judicial Member)
MUKESH GUPTA,KAMALA NAGAR vs DLC-CC-(1)(13), DELHI
ITA 7426/DEL/2025[2021-22]Status: Disposed23/12/2025AY 2021-22
MUKESH GUPTA,KAMLA NAGAR vs AO, CENTRAL CIRCLE
ITA 7396/DEL/2025[2020-21]Status: Disposed23/12/2025AY 2020-21
NITIN AGGARWAL,DELHI vs INCOME TAX OFFICER, DELHI
ITA 7367/DEL/2025[2017-18]Status: Disposed23/12/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
SONAM JAIN,DELHI vs ITO WARD 58(1), DELHI
ITA 7323/DEL/2025[2020-21]Status: Disposed23/12/2025AY 2020-21
Sh. Satbeer Singh Godara (Judicial Member)
SH. MOHIT LOYALKA, AS AN AGGRIEVED ASSESSEE,DELHI vs INCOME TAX OFFICER, DELHI
ITA 7238/DEL/2025[2012-13]Status: Disposed23/12/2025AY 2012-13
Sh. Satbeer Singh Godara (Judicial Member)
CHANDRANCHAL ENTERPRISE,NEW DELHI vs ACIT CIRCLE 28(1) NEW DELHI, CIVIC CENTRE NEW DELHI
ITA 7232/DEL/2025[2017-18]Status: Disposed23/12/2025AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
SH. ARPIT GOEL,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 7169/DEL/2025[2019-20]Status: Disposed23/12/2025AY 2019-20
Sh. Satbeer Singh Godara (Judicial Member)