ITAT Delhi Bench
80,939 judgments
MANJIT SINGH DHALIWAL vs COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION 01 NEW DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
EXPLORE SYNERGY SYNOCARE PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
RAJESH GUPTA & ORS. vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 31 DELHI & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
MS. SWATI VARMANI vs INCOME TAX OFFICER, WARD 30(1), DELHI & ANR.
ZSCALER INC vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), NEW DELHI
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs A.B. SCIEX PTE LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
DCIT, NEW DELHI vs SH. P.K. SHARMA, NEW DELHI
SUMITA SETHI (ALSO KNOWN AS SUMITA MALIK UPON MARRIAGE),DUBAI (UAE) vs DCIT/ACIT-INT-TAX, GURGAON
SH. RAJAN VERMA,DELHI vs DCIT,CENTRAL CIRCLE-30, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SH. RANJAN VERMA,DELHI vs DCIT,CENTRAL CIRCLE-30, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SH. RAJAN VERMA,DELHI vs DCIT,CENTRAL CIRCLE-30, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
AARTI SINGAL FOUNDATION,NEW DELHI vs CENTRALIZED PROCESSING CENTER, BENGALURU
QUEEN DISTILLERS AND BOTTLERS PRIVATE LIMITED,CHANDIGARH vs ITO, WARD 20(3), DELHI, DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
GDR FINANCE AND LEASING P. LTD,DELHI vs INCOME TAX OFFICER, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SURENDER TOMAR,BIKAJI CAMA PLACE, SAFDARJUNG ENCLAVE, NEW DELHI vs INCOME TAX OFFICER, WARD 29(1), DELHI, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
ANIL KATARIA,NEHRU NAGAR, MAWANA ROAD vs WARD 1(1)(1) , MEERUT, AAYAKAR BUILDING , MEERUT
Sh. Satbeer Singh Godara (Judicial Member)
LOTUS TRUST,NEW DELHI vs DCIT, CIRCLE-49(1), DELHI, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
NARESH KUMAR,NEW DELHI vs INCOME TAX OFFICER, CIVIC CENTRE
Sh. Satbeer Singh Godara (Judicial Member)
KULDEEP SINGH,NEW DELHI vs DCIT, CIRCLE-70(1), ITD, CIVIC CENTRE, NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
VIKAS RATHORE (INDIVIDUAL),NOIDA vs THE COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
