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ITAT Delhi Bench

80,939 judgments

INCOME TAX OFFICER, WARD 10(1), DELHI, DELHI vs SUNITA GADDE, DELHI

ITA 2111/DEL/2025[2012-13]Status: Disposed24/12/2025AY 2012-13

M/S MIKESH ENTERPRISES PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 29, DELHI, NEW DELHI

ITA 1745/DEL/2025[2011-12]Status: Disposed24/12/2025AY 2011-12

SURENDER GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-30, DELHI

ITA 1672/DEL/2025[2020-21]Status: Disposed24/12/2025AY 2020-21

SURENDER GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-30, DELHI

ITA 1671/DEL/2025[2019-20]Status: Disposed24/12/2025AY 2019-20

SURENDER GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-30, DELHI

ITA 1670/DEL/2025[2018-19]Status: Disposed24/12/2025AY 2018-19

INNOVISION LIMITED,DELHI vs COMMISIONER OF INCOME TAX (APPEALS), DELHI

ITA 1645/DEL/2025[2020-21]Status: Disposed24/12/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S ADREM INDIA (P) LTD.,SOUTH DELH vs SH. ANSHUL, DCIT, CENTRAL CIRCLE-20, DELHI

ITA 5246/DEL/2024[2022-23]Status: Disposed24/12/2025AY 2022-23

SHRI RAJ KUMAR CHAUHAN (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

TOYOTA BOSHOKU CORPORATION,JAPAN vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1) INTERNATIONAL TAXATION NEW DELHI, NEW DELHI

ITA 2463/DEL/2024[2017-2018]Status: Disposed24/12/2025AY 2017-2018

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

TOYOTA BOSHOKU CORPORATION,JAPAN vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1) INTERNATIONAL TAXATION NEW DELHI, NEW DELHI

ITA 2462/DEL/2024[2016-2017]Status: Disposed24/12/2025AY 2016-2017

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

RAM PRAKASH BHATIA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-05, DELHI, DELHI

ITA 1481/DEL/2024[2015-16]Status: Disposed24/12/2025AY 2015-16

RAM PRAKASH BHATIA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-05, DELHI, JHANDEWALAN EXTENSION, NEW DELHI

ITA 1480/DEL/2024[2014-15]Status: Disposed24/12/2025AY 2014-15

RAM PRAKASH BHATIA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-05, DELHI, JHANDEWALAN EXTENSION, DELHI

ITA 1479/DEL/2024[2013-14]Status: Disposed24/12/2025AY 2013-14

RAM PRAKASH BHATIA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-05, DELHI, JHANDEWALAN EXTENSION, DELHI

ITA 1478/DEL/2024[2012-13]Status: Disposed24/12/2025AY 2012-13

RAM PRAKASH BHATIA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-05, DELHI, NEW DELHI

ITA 1477/DEL/2024[2011-12]Status: Disposed24/12/2025AY 2011-12

SMS GROUP GMBH,NEW DELHI vs ACIT, CIRCLE 3(1)(2), INTERNATIONAL TXATION, NEW DELHI

ITA 993/DEL/2023[2020-21]Status: Disposed24/12/2025AY 2020-21

SMS GROUP GMBH,NEW DELHI vs ACIT CIRCLE - 3(1)(2) INTL. TAXATION, NEW DELHI

ITA 3297/DEL/2023[2021-22]Status: Disposed24/12/2025AY 2021-22

PRADIP NAIK,GOA vs COMMISSIONER OF INCOME TAX (APPEALS) - 43, NEW DELHI

ITA 1497/DEL/2023[2012-13]Status: Disposed24/12/2025AY 2012-13

SMS GROUP GMBH,NEW DELHI vs ACIT, CIRCLE-3(1)(2) INT. TAXATION, NEW DELHI

ITA 1592/DEL/2022[2018-19]Status: Disposed24/12/2025AY 2018-19

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

SMS GROUP GMBH,NEW DELHI vs ACIT, CIRCLE-3(1)(2), INT. TAXATION, NEW DELHI

ITA 1591/DEL/2022[2017-18]Status: Disposed24/12/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ACIT, CIRCLE-1(2)(1), INT. TAXATION, NEW DELHI vs CARGILL INCORPORATED, NEW DELHI

ITA 1800/DEL/2021[2017-18]Status: Disposed24/12/2025AY 2017-18

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)