← All Benches

ITAT Delhi Bench

80,939 judgments

THE HISAR LEADING BANK CO-OP NON-AGRI THRIFT & CREDIT SOCIETY,HISAR vs INCOME-TAX OFFICER, WARD-1, HISAR, HISAR

ITA 5113/DEL/2025[2016-17]Status: Disposed24/12/2025AY 2016-17

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)

SATISH KUMAR & SONS(HUF),NEW DELHI vs WARD-47(1) JURISDICTIONAL ASSESSING OFFICER, NEW DELHI

ITA 5112/DEL/2025[2018-19]Status: Disposed24/12/2025AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)

NEW SURYA PUBLIC SCHOOL,DELHI vs DEPUTY ASSISTANT COMMISSIONER OF INCOME TAX WARD 31(4) DELHI, DELHI

ITA 5082/DEL/2025[2018-19]Status: Disposed24/12/2025AY 2018-19

MALL HOTEL LIMITED,DELHI vs DCIT, DELHI

ITA 5064/DEL/2025[2018-19]Status: Disposed24/12/2025AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)

GAURAV SACHDEVA,HISAR vs ITO WARD -1, HISAR

ITA 4705/DEL/2025[2022-23]Status: Heard24/12/2025AY 2022-23

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ARUN GUPTA,DELHI vs DCOT CIRCLE 49(1), , DELHI

ITA 4702/DEL/2025[2015-16]Status: Heard24/12/2025AY 2015-16

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

KRITI WADHWA,DELHI vs INCOME TAX OFFICER, DELHI

ITA 4587/DEL/2025[2019-20]Status: Heard24/12/2025AY 2019-20

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-I NOIDA, NOIDA vs M/S RUDRA BUILDWELL HOMES PVT. LTD., DELHI

ITA 4119/DEL/2025[2022-23]Status: Disposed24/12/2025AY 2022-23

MUSE FARMS PVT LTD,DELHI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI

ITA 4082/DEL/2025[2015-16]Status: Disposed24/12/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

PUNCH RATNA FASTENERS PRIVATE LIMITED,DELHI vs ACIT, CIRCLE 19(1), DELHI, DELHI

ITA 4066/DEL/2025[2018-19]Status: Disposed24/12/2025AY 2018-19

DARSHAN LAL MAKHIJA,NEW DELHI vs ITO WARD 60(7), NEW DELHI, DELHI

ITA 4006/DEL/2025[2017-18]Status: Disposed24/12/2025AY 2017-18

MURARI LAL THROUGH LEGAL HEIR SAVITRI DEVI,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD

ITA 4003/DEL/2025[2014-15]Status: Disposed24/12/2025AY 2014-15

JAGDAMBEY INTERNATIONAL,DELHI vs ITO WARD-34(1), DELHI

ITA 3953/DEL/2025[2018-19]Status: Disposed24/12/2025AY 2018-19

SMS GROUP GMBH,DELHI vs ACIT.CIRCLE-3(1)(2), NEW DELHI

ITA 377/DEL/2025[2022-23]Status: Disposed24/12/2025AY 2022-23

SUNITA GROVAR,PANIPAT, HARYANA vs PRINCIPAL COMMISSIONER OF INCOME-TAX, ROHTA, ROHTAK HARYANA

ITA 3608/DEL/2025[2018-19]Status: Disposed24/12/2025AY 2018-19

DY COMMISSIONER OF INCOME TAX, NOIDA, NOIDA vs SURENDER GUPTA, DELHI

ITA 2873/DEL/2025[2020-21]Status: Disposed24/12/2025AY 2020-21

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, NOIDA, NOIDA vs SURENDER GUPTA, DELHI

ITA 2872/DEL/2025[2019-20]Status: Disposed24/12/2025AY 2019-20

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE I NOIDA, NOIDA vs SURENDER GUPTA, DELHI

ITA 2871/DEL/2025[2018-19]Status: Disposed24/12/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MANOJ KUMAR GUPTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 1(3)(1), DELHI, DELHI

ITA 2759/DEL/2025[2016-17]Status: Disposed24/12/2025AY 2016-17

BHA vs AGAR DEALERS PVT LTD,DELHIVS.ITO WARD-4(1), DELHI

ITA 2445/DEL/2025[2017-18]Status: Disposed24/12/2025AY 2017-18