ITAT Delhi Bench
80,939 judgments
SUKHBIR,BARWALA vs ITO, WARD-1, HISAR
Sh. Satbeer Singh Godara (Judicial Member)
AVINASH KUMAR,MEERUT vs INCOME TAX OFFICER, MEERUT
Sh. Satbeer Singh Godara (Judicial Member)
ISH BHATIA,DELHI vs ITO, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
S3 INFRAREALITY PVT LTD,FARIDABAD vs DCIT CIRCLE 22(2), NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
MAYUR JOITKUMAR JAIN,MUMBAI CENTRAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 20(2), MUMBAI, LAL BAUG
Sh. Satbeer Singh Godara (Judicial Member)
SURESH KUMAR,VPO SARHERA vs ITO, WARD 4, HISAR, HISAR
Sh. Satbeer Singh Godara (Judicial Member)
SWARAN SINGH S/O SH DARBARA SINGH,HARYANA vs GANDESH CHANDER GUPTA ITO WARD 1 (5) SHAMLI (UP) , UTTARPARDESH
SHRI VIKAS AWASTHY (Judicial Member)
NITESH RANJAN,DELHI vs DEPUTY COMMISSIONER, CR BUILDING
SHRI VIKAS AWASTHY (Judicial Member)
DEEKSHA GUPTA,NOIDA vs ADDL/JCIT (A), NOIDA
SHRI VIKAS AWASTHY (Judicial Member)
PUNYA STHALI TIRTH TRUST ,UTTAR PRADESH vs ITO WARD (EXEMPTION) WARD 2 (4) , DELHI
SHRI VIKAS AWASTHY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs PRITAM SINGH TALWAR, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUKHIJA RESTAUBAR PVT. LTD,DELHI vs ACIT, CENTRAL CIRCLE-30, DELHI
SUKHIJA RESTAUBAR PVT. LTD,DELHI vs ACIT, CENTRAL CIRCLE-30, DELHI
ATISHAY JEWELLERS PVT. LTD.,DELHI vs ITO WARD 3(4), DELHI
PUNYA STHALI TIRTH TRUST,UTTAR PRADESH vs ITO WARD (EXEMPTION) WARD 2(4), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BHAGWAN EDUCATION SOCIETY,DELHI vs CIT EXEMPTION, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BHAGWAN EDUCATION SOCIETY,DELHI vs CIT EXEMPTION, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SREE NARAYANA GURU COOPERATIVE THRIFT AND CREDIT SOCIETY LIMITED,DELHI vs ITO 43(6), NEW DELHI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
UFLEX LIMITED,DELHI vs DCIT, CENTRAL CIRCLE- 2, NOIDA
THE HISAR LEADING BANK CO-OP NON-AGRI THRIFT & CREDIT SOCIETY,HISAR vs INCOME-TAX OFFICER, WARD-1, HISAR, HISAR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
