ITAT Delhi Bench
80,939 judgments
INCOME TAX OFFICER, LAXMI NAGAR, NEW DELHI vs ASTHETIC TOWNSHIP DEVELOPERS PRIVATE LIMITED, DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
INCOME TAX OFFICER, WARD-14(1), DELHI, NEW DELHI vs KATOOSH INTERIORS PRIVATE LIMITED, NEW DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
STAGE DOOR,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ACHRAJ SINGH MADHAN,GURUGRAM vs INCOME TAX OFFICER, INCOME TAX DEPARTMENT
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
RATORI MAA TRADING P.LTD,DELHI vs ITO, WARD-21(1), NEW DELHI
SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER\nAND\nSHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER\nITA No. 4485/Del/2019 (A.Y 2010-11)\nRatori Maa Trading P. Ltd. Vs ITO\nM-98, 2nd Floor, Jagat\nRampark, Laxmi Nagar, New\nDelhiPAN: AAECR0612A\nAppellant\nWard -21(1)\nC. R. Building, New Delhi\nRespondent\nAssessee by\nNone\nRevenue by\nMs. Harpreet Kaur Hansra, Sr. DR\nDate of Hearing\n18/12/2025\nDate of Pronouncement\n29/12/2025\nORDER\nPER YOGESH KUMAR, U.S. (Judicial Member)
IT2B RESEARCH FOUNDATION,GURGAON vs CIT(E), CHANDIGARH
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SH. SATPAL SINGH,MEERUT vs ITO, MEERUT
the Ld. CIT(A). The Ld. CIT(A) vide order dated 16.10.2010 dismissed the appeal of the assessee. As against the order of the Ld. CIT(A) dated 16.10.2010, Assessee preferred the present appeal.
VINISHMA TECHNOLOGIES PVT LTD,DELHI vs DCIT, CC-26, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VINISHMA TECHNOGIES PVT LTD,DELHI vs DCIT, CC-26 DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VINISHMA TECHNOLOGIES PVT LTD,DELHI vs DCIT, CC-26, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
BHARAT T CHHEDA,MUMBAI vs ASSESSING OFFICER , BKC KAUTILYA BHAVAN
M/S LG ELECTRONICS INDIA P.LTD vs DIRECTOR OF INCOME TAX & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
M/S LG ELECTRONICS INDIA P.LTD vs DIRECTOR OF INCOME TAX & ORS.
PR. COMMISSIONER OF INCOME TAX -7, DELHI vs M/S TCK ADVISERS PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
VEERA LAKSHMI BOKKA,DELHI vs ITO WARD 67(1), DELHI, DELHI
ARPIT SEHGAL,DELHI vs THE INCOME TAX OFFICER, WARD 68(5), DELHI, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SANJAY SINGH,MUZZAFFARNAGAR vs INCOME TAX OFFICER, WARD 3(2)(4), MEERUT ROAD, MUZAFFARNAGAR
Sh. Satbeer Singh Godara (Judicial Member)
BIMLA YADAV,BHIWANI vs INCOME TAX OFFICER, WARD 1, BHIWANI
Sh. Satbeer Singh Godara (Judicial Member)
LALBIAKDIKI HAUZEL,AIZAWL vs ITO W-50(1), DELHI, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
GRAY MATTERS CAPITAL INC,UNITED STATES OF AMERICA vs DEPUTY DIRECTOR OF INCOME TAX, BENGALURU
Sh. Satbeer Singh Godara (Judicial Member)
