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ITAT Delhi Bench

80,939 judgments

SANTOSH ARORA,DELHI vs INCOME TAX OFFICER, DELHI

ITA 7579/DEL/2025[2012-13]Status: Disposed29/12/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

ANSHU PRIYADARSHINI,DWARKA vs WARD NO. 43(4), NEW DELHI

ITA 7351/DEL/2025[2011-12]Status: Disposed29/12/2025AY 2011-12

SHRI VIKAS AWASTHY (Judicial Member)

INDER MOHAN THAPAR,DELHI vs ACIT CIRCLE 32(1), DELHI

ITA 7311/DEL/2025[2011-12]Status: Disposed29/12/2025AY 2011-12

RAJINDER SINGH JAIN,DELHI vs ITO WARD-70(1), DELHI

ITA 7297/DEL/2025[2017-18]Status: Disposed29/12/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

MANISH KAPOOR,DELHI vs ITO, WARD-28(2), DELHI

ITA 7154/DEL/2025[2014-15]Status: Disposed29/12/2025AY 2014-15

SHRI VIKAS AWASTHY (Judicial Member)

AMANDEEP SINGH S/O SH KIRPAL SINGH,HARYANA vs SANJEEV KUMAR SHARMA ITO WARD-1, KARNAL

ITA 7147/DEL/2025[2017-18]Status: Disposed29/12/2025AY 2017-18

SHRI VIKAS AWASTHY (Judicial Member)

SHAGUN GOEL,DELHI vs CIT(A), DELHI

ITA 7142/DEL/2025[2018-19]Status: Disposed29/12/2025AY 2018-19

SHRI VIKAS AWASTHY (Judicial Member)

KU POWER PROJECTS LIMITED,HYDERABAD vs COMMISSIONER OF INCOME TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE

ITA 7096/DEL/2025[2017-18]Status: Disposed29/12/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

ABISHEK CHANDOK,DELHI vs INCOME TAX OFFICER, DELHI

ITA 7095/DEL/2025[2019-20]Status: Disposed29/12/2025AY 2019-20

SHRI VIKAS AWASTHY (Judicial Member)

SUSHIL KUMARI,DELHI vs ITO (W) 36(1), DELHI

ITA 7076/DEL/2025[2017-18]Status: Disposed29/12/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

DCIT, CENTRAL CIRCLE - 2, NOIDA, NOIDA vs M/S MONTAGE ENTERPRISES PVT. LTD., NEW DELHI

ITA 5906/DEL/2025[2022-23]Status: Disposed29/12/2025AY 2022-23

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MONTAGE ENTERPRISES PRIVATE LIMITED,MAYUR VIHAR PHASE-I, EAST DELHI vs DCIT/ACIT CEN CIR-II, NOIDA, CENTRAL CIRCLE-II, NOIDA

ITA 5458/DEL/2025[2022-23]Status: Disposed29/12/2025AY 2022-23

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MADHU SUDAN MISRA,DELHI vs DCIT, CIRCLE 52(1), NEW DELHI

ITA 5028/DEL/2025[2018-19]Status: Disposed29/12/2025AY 2018-19

INCOME TAX OFFICER, NEW DELHI vs INDIAN NATIONAL THEATRE TRUST, NEW DELHI

ITA 4881/DEL/2025[2017-18]Status: Disposed29/12/2025AY 2017-18

SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

MADAN PAL,GHAZIABAD vs ITO WARD-2(1)(3), GHAZIABAD

ITA 3760/DEL/2025[2015-16]Status: Disposed29/12/2025AY 2015-16

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs POOJA GUPTA , DELHI

ITA 3739/DEL/2025[2014-15]Status: Disposed29/12/2025AY 2014-15

Sh. Yogesh Kumar US, Judicial Member & Sh. Naveen Chandra (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs PRADEEP KUMAR GUPTA (HUF), DELHI

ITA 3737/DEL/2025[2014-15]Status: Disposed29/12/2025AY 2014-15

Sh. Yogesh Kumar US, Judicial Member & Sh. Naveen Chandra (Accountant Member)

VIKAS KUMAR TANDAWAL,GHAZIABAD vs ITO, GHAZIABAD

ITA 3730/DEL/2025[2012-2023]Status: Disposed29/12/2025AY 2012-2023

SH. YOGESH KUMAR U.S., JUDICIAL MEMBER & SH. NAVEEN CHANDRA (Accountant Member)

DCIT, CENTRAL CIRCLE 3, NEW DELHI vs AMEETA MEHRA, NEW DELHI

ITA 3568/DEL/2025[2013-14]Status: Disposed29/12/2025AY 2013-14

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

BIJENDER SINGH,ROHTAK vs INCOME TAX OFFICER WARD 3, ROHTAK

ITA 2799/DEL/2025[2012-13]Status: Disposed29/12/2025AY 2012-13