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ITAT Delhi Bench

80,939 judgments

VIDYA VISTAR RASHTRIY TRUST,DELHI vs CIT (EXPEMTION OFFICER), DELHI

ITA 1092/DEL/2025[2024-25]Status: Disposed30/12/2025AY 2024-25

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT, DELHI vs MS ELCO GLOBAL VENTURES LLP, DELHI

ITA 749/DEL/2024[2012-13]Status: Disposed30/12/2025AY 2012-13

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SALIM ,PANIPAT vs ITO,WARD-4 , PANIPAT

ITA 5816/DEL/2024[2009-2010]Status: Disposed30/12/2025AY 2009-2010

SHRI ANUBHAV SHARMA (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

ARADHYA GHOSH,KOLKATA vs DEPTUY COMMISSIONER OF INCOME TAX,CIRCLE-67(1), DELHI

ITA 5210/DEL/2024[2017-18]Status: Disposed30/12/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

JAGBIR SAROHA,SONIPAT vs ITO, SONIPAT

ITA 4759/DEL/2024[2014-15]Status: Disposed30/12/2025AY 2014-15

AGGARWAL AGRO INDUSTRIES,KARNAL vs ITO-WARD-1, KARNAL

ITA 2544/DEL/2024[2013-14]Status: Disposed30/12/2025AY 2013-14

SANJAY BHASKAR,NEW DELHI vs DCIT CENTRAL CIR 13, NEW DELHI

ITA 1655/DEL/2024[2020-21]Status: Disposed30/12/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SANJAY BHASKAR,NEW DELHI vs DCIT CENTRAL CIR 13 , NEW DELHI

ITA 1654/DEL/2024[2019-20]Status: Disposed30/12/2025AY 2019-20

SANJAY BHASKAR,NEW DELHI vs DCIT CENTRAL CIR 13, NEW DELHI

ITA 1653/DEL/2024[2018-19]Status: Disposed30/12/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SANJAY BHASKAR,NEW DELHI vs DCIT CENTRAL CIR 13, NEW DELHI

ITA 1650/DEL/2024[2017-18]Status: Disposed30/12/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT CENTRAL CIRCLE-32, NEW DELHI vs VIKRAM KUMAR BAJAJ, NEW DELHI

ITA 1737/DEL/2023[2017-18]Status: Disposed30/12/2025AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

PRASHANT SONI,NEW DELHI vs DCIT, CENTRAL CIRCLE-7, DELHI

ITA 2612/DEL/2022[2015-16]Status: Disposed30/12/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

DCIT, NEW DELHI vs M/S. CARGIL INDIA PVT. LTD., NEW DELHI

ITA 5786/DEL/2014[2005-06]Status: Disposed30/12/2025AY 2005-06

SHALU YADAV,DELHI vs ITO W36(8), DELHI

ITA 7973/DEL/2025[2017-18]Status: Disposed29/12/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

BABAJI UDYOG,DELHI vs DCIT, DELHI

ITA 7958/DEL/2025[2017-18]Status: Disposed29/12/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

NEERAJ YADAV,GURGAON vs ITO WARD 3(1), GURGAON

ITA 7826/DEL/2025[2020-21]Status: Disposed29/12/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

OUTLOOK FASHIONS,NEW DELHI vs INCOME TAX OFFICER, CIVIC CENTRE, NEW DELHI

ITA 7782/DEL/2025[2017-18]Status: Disposed29/12/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

AKSHAY GUJRAL ,DELHI vs DCIT CENTRAL CIRCLE-29 , DELHI

ITA 7617/DEL/2025[2016-17]Status: Disposed29/12/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member)

KAILASH WATI,DELHI vs INCOME TAX OFFICER, WARD 35(1), DELHI

ITA 7583/DEL/2025[2012-13]Status: Disposed29/12/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

RAJ LAXMI CHARITABLE TRUST,MEERUT vs ITO, EXEMPTION WARD, GHAZIABAD

ITA 7582/DEL/2025[2016-17]Status: Disposed29/12/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member)