ITAT Delhi Bench

NARESH KUMAR,SHANTI NAGAR, MODEL TOWN, PANIPAT, HARYANA, INDIA vs ASSESSING OFFICER, WARD NO. ONE, PANIPAT HARYANA, INDIA

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

NARESH KUMAR,SHANTI NAGAR, MODEL TOWN, PANIPAT, HARYANA, INDIA vs ASSESSING OFFICER, WARD ONE, PANIPAT, HARYANA, INDIA

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

INCOME TAX OFFICER WARD-2(2)(1), GHAZIABAD, GHAZIABAD vs VIKAS SHARMA, GHAZIABAD

SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

INCOME TAX OFFICER WARD-2(2)(1), GHAZIABAD, GHAZIABAD vs VIKAS SHARMA, GHAZIABAD

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

WESTCOURT HOSPITALITY PVT LTD,NEW DELHI vs DCIT, CIRCLE-25(1), DELHI

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-25(1), NEW DELHI, NEW DELHI vs WESTCOURT HOSPITALITY PRIVATE LIMITED, NEW DELHI

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

PRAVEEN KUMAR,DELHI vs ITO WARD 43(6), DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

SHIV SAI INFRASTRUCTURE PVT LTD,DELHI vs ITO WARD-77(2), DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

NARMADA TRUST,NEW DELHI vs THE INCOME TAX OFFICER, NEW DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

NARMADA TRUST,NEW DELHI vs THE INCOME TAX OFFICER, NEW DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ORCHIDS DIAMOND TOOLS (P) LTD.,GURGAON vs ITO,WARD- 19(2), DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

MAHENT BABA ISHWAR SHAH,KALANAUR, ROHTAK vs PCIT, ROHTAK, ROHTAK

SHRI M. BALAGANESH (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)

INCOME TAX OFFICER, ROHTAK vs PANKAJ JAIN, ROHTAK

GOPAL AGGARWAL,FARIDABAD vs ITO(OSD) FARIDABAD, FARIDABAD

SHRI ANUBHAV SHARMA (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

VERITAS STORAGE SINGAPORE PTE LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INT TAX 3(1)(1) DEL, NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

SONDEX WIRELINE LTD,UNITED KINGDOM vs ACIT,INTL TAXATION, CIRCLE-3(1)(2), DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ACIT CIRCLE 28(1), NEW DELHI, NEW DELHI vs SUBODH GUPTA, NEW DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

GOPAL AGGARWAL,FARIDABAD vs ITO(OSD)-FARIDABAD , FARIDABAD

SANJAY BANSAL,UTTAR PRADESH vs ACIT CIRCLE-2(2)(1),GHAZIABAD, UTTAR PRADESH

SHRI ANUBHAV SHARMA (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SURESH KUMAR CHAWLA,KANTA KHATURIA COLONY vs ITO WARD 1(2), INCOME TAX OFFICE

SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)