ITAT Delhi Bench
80,939 judgments
LIFESTYLE AND MEDIA HOLDING LTD,NEW DELHI vs ACIT, CIRCLE-18(1), NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
LIFESTYLE AND MEDIA HOLDING LTD,NEW DELHI vs DCIT, CIRCLE-18(1), NEW DELHI
ROHAN PROMOTORS PVT. LTD.,,NEW DELHI vs ITO WARD - 21(3), NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
M/S ROHAN PROMOTORS PVT. LTD.,,NEW DELHI vs ITO, NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DALMIA CEMENT (BHARAT) LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 26, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DALMIA CEMENT (BHARAT) LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 26, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ACIT, NEW DELHI vs M/S. SANDUR BYPASS PROJECTS PVT. LTD., NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
LUXOTTICA INDIA EYEWEAR PVT. LTD.,GURGAON vs ACIT, NEW DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAJ KUMAR SHARMA,DELHI vs INCOME TAX OFFICER, DELHI
the authorities below. The same are available at pages 41 to 63 of the paper book. He further referred to page 40 of the paper book where party wise details of amounts written off i.e. Rs.19,48,187/- is given. The party wise reconciliation of the amounts written off is at page 64 of the paper book. The AO without examining the documents furnished by the assessee made addition of Rs.19,48,187/-.
TULSI TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member)
JCIT(OSD), DELHI vs AURIONPRO TOSHI AUTOMATIC SYSTEMS PRIVATE LIMITED, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
G S AUTOMOBILES PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-6, DELHI, DELHI
DCIT CC -15, NEW DELHI vs SHIVA CONSULTANTS PVT. LTD., NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DCIT CC -15, NEW DELHI vs SHIVA CONSULTANTS PVT. LTD., NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DCIT CC -15, NEW DELHI vs SHIVA CONSULTANTS PVT. LTD., NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
NITIN GUPTA HUF,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -32, DELHI, DELHI
NITIN GUPTA HUF,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -32, DELHI, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DCIT CC -15, NEW DELHI vs JFC FINANCE (INDIA) LIMITED, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SH. RAJ KUMAR CHAUDHARY,DELHI vs ITO WARD-34(5), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SH. RAJ KUMAR CHAUDHARY,DELHI vs ITO WARD-34(5), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER | ITA No.3671/Del/2025 [Assessment Year: 2018-19] | | | | :------------------------- | :--- | :-------------------------- | | Shri Raj Kumar Chaudhary, C-243, Sector-3, DSIDC Indl. Area Bawana, New Delhi-11003. PAN- AEWPK1980K Assessee | Vs | Income Tax Officer, Ward-34(5), Delhi. Revenue | | ITA No.3670/Del/2025 [Assessment Year: 2018-19] | | | | :------------------------- | :--- | :-----------------