ITAT Delhi Bench
80,939 judgments
DCIT, CIRCLE-10(1), DELHI vs INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, CIRCLE-10(1), DELHI vs INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, CIRCLE-10(1), DELHI vs INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
NEW TRACK EXIM PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 18(3), DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 10(1), DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 10(1), DELHI, DELHI
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 10(1), DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 10(1), DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 10(1), DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-10(1), DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 10(1), DELHI, DELHI
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-10(1), DELHI, DELHI
SUNITA BHARDWAJ,NEW DELHI vs ITO WARD 61(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
SUNITA BHARDWAJ,NEW DELHI vs ITO WARD 61(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
SUNITA BHARDWAJ,NEW DELHI vs ITO WARD 61(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
BECHTEL LTD,LONDON vs ACIT, CIRCLE 1(1)(2), INTERNATIONAL TAXATION, NEW DELHI
BECHTEL LIMITED,LONDON vs ACIT, CIRCLE INT. TAX 1(1)(2), NEW DELHI
NITIN JOHARI ,NEW DELHI vs ACIT CENTRAL CIRCLE-3, NEW DELHI
DCIT, CENTRAL CIRCLE-2, NOIDA vs MAHESH KUMAR VERMA, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
MAHESH KUMAR VERMA,NEW DELHI vs DCIT CENTRAL CIRCLE-II, NOIDA
Ms. MADHUMITA ROY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
