ITAT Delhi Bench
80,939 judgments
MANOHAR FILAMENTS PVT LTD,DELHI vs PCIT,(CENTRAL)-3, DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DCIT, CIRCLE-77(1), DELHI, DELHI vs SPLENDOR LANDBASE LIMITED, DELHI
DCIT, CIRCLE 77(1), DELHI, DELHI vs SPLENDOR LANDBASE LIMITED, DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALANGANESH (Accountant Member)
GURUCHARAN SINGH HORA,RAIPUR vs DCIT,CENTRAL CIRCLE-8, DELHI
SHIVAADITIYA JEMS AND JEWELLERY PVT LTD,MORADABAD vs ITO ,WARD-2(1), MORADABAD
INCOME TAX OFFICER WARD-2(1) MORADABAD, MORADABAD vs SHIVAADITIYA JEMS AND JEWELLERY PRIVATE LIMITED, MORADABAD
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs THE INDURE PRIVATE LIMITED, DELHI
MITSUI KINZOKU COMPONENTS PVT LTD,REWARI vs INCOME TAX OFFICER, ITO WARD TWO
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MITSUI KINZOKU COMPONENTS PVT LTD,REWARI vs INCOME TAX OFFICER, ITO WARD TWO
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MITSUI KINZOKU COMPONENTS INDIA PVT LTD,REWARI vs INCOME TAX OFFICER, ITO WARD TWO
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX , MEERUT vs SUNDER SINGH , GHAZIABAD
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
LIFESTYLE AND MEDIA HOLDINGS LIMITED,DELHI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 18(1), NEW DELHI, NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX , MEERUT vs SUNDER SINGH , GHAZIABAD
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX , MEERUT vs SUNDER SINGH , GHAZIABAD
DEPUTY COMMISSIONER OF INCOME TAX, MEERUT vs SUNDER SINGH, GHAZIABAD
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DCIT, CIRCLE-10(1), DELHI vs INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, CIRCLE-10(1), DELHI vs INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, CIRCLE-10(1), DELHI vs INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, CIRCLE-10(1), DELHI vs INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, CIRCLE-10(1), DELHI vs INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
