ITAT Delhi Bench
80,729 judgments
PHILCO EXPORTS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, & ORS.
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
M/S ROULUNDS CONDAN INDIA LTD. vs DY.COMMISSIONER OF INCOME TAX
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs ATUL GOEL
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-1 vs M/S BHARTI LAND LIMITED
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs ATUL GOEL
SEEMA RANI SARNA ,HARYANA vs ITO WARD-1 , FATEHABAD
SHRI MAHAVIR SINGH (Vice President), SMT. RENU JAUHRI (Accountant Member)
EASH KUMAR SARNA,FATEHABAD vs ITO WARD-1, FATEHABAD
SHRI MAHAVIR SINGH (Vice President), SMT. RENU JAUHRI (Accountant Member)
SEHAJ IMPEX,DELHI vs ITO WARD-30(1), DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ACIT, CIRCE-60(1), DELHI, DELHI vs KAVINDER, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
KAMDHENU CEMENT,DELHI vs DCIT CENTRAL CIRCLE-30, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
KAMDHENU CEMENT,DELHI vs DCIT CENTRAL CIRCLE-30, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
KAMDHENU CEMENT,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
SHRI RAM READY MIX CONCRETE PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-30, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
SHRI RAM READY MIX CONCRETE PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-30, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
SHRI RAM READY MIX CONCRETE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
SHRI RAM READY MIX CONCRETE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-30 , DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
LATE SH. MAHA SINGH TH. LEGAL HEIR BIJENDER SINGH,SONIPAT vs ITO, WARD - 3, SONIPAT
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
ZENITH PORTFOLIO AND INSURANCE ADVISORS PRIVATE LIMITED ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 03, DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ZENITH PORTFOLIO AND INSURANCE ADVISORS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DENTRAL CIRCLE - 03, DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ZENITH PORTFOLIO AND INSURANCE ADVISORS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-03, DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
