ITAT Delhi Bench
80,729 judgments
RAMA PASHU AAHAR PRIVATE LIMITED,BULANDSHAHR vs DCIT CENTRAL CRICLE 14, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PRAHARSHITA FOUNDATION,NEW DELHI vs CIT(EXEMPTION), DELHI, DELHI
PRAHARSHITA FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI, DELHI
PRAHARSHITA FOUNDATION,NEW DELHI vs CIT(EXEMPTION), DELHI, DELHI
BANARSI DAS GUPTA HUF,NEW DELHI vs INCOME TAX OFFICER WARD 43(6), DELHI, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
VIDUR CHHARIA,GHAZIABAD vs DCIT,CENTRAL CIRCLE, GHAZIABAD
RAKESH CHHARIA & SONS HUF,GHAZIABAD vs DCIT,CENTRAL CIRCLE, GHAZIABAD
POLE-ADS ADVERTISING PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE, GHAZIABAD
KYOCERA DOCUMENT SOLUTIONS ASIA LIMITED (FORMERLY KNOWN AS KYOCERA MITA ASIA LIMITED),HONGKONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTT TAX 2(1)(2), DELHI, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
KANWAR SINGH TANWAR,DELHI vs DCIT, CIRCLE 19(1), DELHI, NEW DELHI
CHANDRALEKHA CONSTRUCTIONS PVT LTD,DELHI vs ACIT,CIRCLE-25(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
JAYCO PROMOTERS & DEVELOPERS PVT. LTD.,DELHI vs INCOME TAX OFFICER, WARD 13(3), DELHI
INCOME TAX APPELLATE TRIBUNAL DELHI BENCH "A": NEW DELHI BEFORE SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ORIENTAL VACATIONS AND JOURNEYS PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 19(1), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
KYOCERA DOCUMENT SOLUTIONS ASIA LIMITED,HONG KONG vs ACIT CIRCLE INT TAX 2(1)(2), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
KYOCERA DOCUMENT SOLUTIONS ASIA LTD.,(FORMERLY KNOWN AS KYOCERA MITA ASIA LIMITED),HONG KONG vs ACIT, CIRCLE INTERNATIONAL TAX 2(1)(2), DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PUSHPA SALUJA,DELHI vs ITO,WARD-45(4), NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
PR. COMMISSIONER OF WEALTH TAX-6 vs MID AIR PROPERTIES PVT. LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF WEALTH TAX-6 vs MID AIR PROPERTIES PVT. LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
ADESH TYAGI & ANR vs ASST.COMMISSIONER OF INCOME TA
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
KAPEDOME ENTERPRISES LTD (FORMERLY KNOWN AS ESTEEM FINVENTURES LTD) vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13(1) DELHI & ANR.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
