ITAT Delhi Bench
80,729 judgments
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3, DELHI vs TURNER BROADCASTING SYSTEM ASIA PACIFIC INC.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3, DELHI vs TURNER BROADCASTING SYSTEM ASIA PACIFIC INC
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3, DELHI vs TURNER BROADCASTING SYSTEM ASIA PACIFIC INC.
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3, DELHI vs TURNER BROADCASTING SYSTEM ASIA PACIFIC INC
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs HONEY ARORA, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INCOME TAX OFFICER, WARD-50(1), NEW DELHI vs THE SILK FACTORY, DELHI
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs HONEY ARORA, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
SANJEEV KUMAR AGGARWAL,NEW DELHI vs DCIT, CIRCLE-52(1), CIVIC CENTRE, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
JATIN ARORA,DELHI vs ACIT , CENTRAL CIRCLE
Sh. S. Rifaur Rahman, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
JATIN ARORA,DELHI vs ACIT, DELHI
Sh. S. Rifaur Rahman, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
JATIN ARORA ,DELHI vs ACIT , DELHI
Sh. S. Rifaur Rahman, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
ACIT (IT)- CIRCLE, NEW DELHI vs AIR FRANCE, DELHI
ACIT, DELHI vs AIR FRANCE, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
AIR FRANCE,DELHI vs DCIT CIRCLE-1 (1) (10, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
AIR FRANCE,NEW DELHI vs DCIT, CENTRAL CIRCLE-1(1)(1), DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
WHITE ORCHID HOSPITALITY (P) LTD,DELHI vs DCIT, CENTRAL CIRCLE-29, DELHI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
NIMUS PROJECTS LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-2, NOIDA
the authorities below are that M/s. Proform Interiors Private Limited and its related entities, which are primarily engaged in the business of interior designing and furnishing. The search and seizure operation, under section 132 of the Act was conducted on 9th Feb, 2022 in the case of M/s. Proform Interiors Private Limited as well as the residential premises of its key person, Mr. Gaurav Chopra. In the post-search inquiry it was revealed that the Proform Group was involved in part payments
NIMBUS PROJECTS LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-2, NOIDA
the authorities below are that M/s. Proform Interiors Private Limited and its related entities, which are primarily engaged in the business of interior designing and furnishing. The search and seizure operation, under section 132 of the Act was conducted on 9th Feb, 2022 in the case of M/s. Proform Interiors Private Limited as well as the residential premises of its key person, Mr. Gaurav Chopra. In the post-search inquiry it was revealed that the Proform Group was involved in part payments
NUMBUS PROJECTS LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-2, NOIDA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
SH. VIJAY SINGH ,DELHI vs INCOME TAX OFFICER, DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
