ITAT Delhi Bench
80,637 judgments
DCIT, NEW DELHI vs SHALLY THAPAR, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
DCIT, NEW DELHI vs SHALLY THAPAR, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
SANJAY KUMAR YADAV,DELHI vs CIT APPEAL, NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
BIHAR MILK FEDERATION DISTRIBUTORS,NEW DELHI vs CENTRAL CIRCLE 28, NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SANJAY KUMAR,. vs DCIT CIRCLE-67(1), NEW DELHI, .
Ms. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
AMIT GUPTA,DELHI vs ITO, NEW DELHI
SANGEETA SHARMA,GHAZIABAD, UP vs INCOME TAX OFFICER, GHAZIABAD
Ms. MADHUMITA ROY (Judicial Member)
DINESH KUMAR,GURGAON vs THE INCOME TAX OFFICER, WARD 1(4), GURGAON
SHRI VIKAS AWASTHY (Judicial Member)
M/S MORPHEUS DEVELOPERS PVT. LTD.,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 17(2), DELHI
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
STIC TRAVELS PVT. LTD,DELHI vs DCIT, CIRCL24(2), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
STIC TRAVELS PVT. LTD,DELHI vs DCIT CIRCLE 24(2), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
LNG AMAETHON LLP,DELHI vs ITO WARD 14(1), DELHI
M/S PADMA POLYCHEM PVT. LTD.,DELHI vs NFAC, ASSESSMENT UNIT ITD, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
BASE EXPORTS PRIVATE LIMITED,DELHI vs ITO WARD 73 (3), DEHLI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
TRUTECH CONSTRUCTIONS PRIVATE LIMITED ,DELHI vs ITO WARD-25, DEHLI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
RAJESH GUPTA,DELHI vs ITO WARD 69 (1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
RUPINDER KAUR ARORA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 35(1), DELHI, DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ACIT, CIRCLE-7(1), DELHI, DELHI vs FIS GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED, DELHI
RAMESH KUMAR,DELHI vs ITO WARD 43(2), DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SULTAN KHAN,GAUTAM BUDH NAGAR vs INCOME TAX OFFICER, WARD-5(3)(4), GAUTAM BUDH NAGAR
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
