ITAT Delhi Bench
80,637 judgments
DY. COMMISSIONER OF INCOME TAX, CGO COMPLEX, HAPUR CHUNGI vs KANPUR DEVELOPMENT AUTHORITY, MOTIJHEEL, KANPUR
M/S SIDHI VINAYAK FOUNDATION,HARYANA vs INCOME TAX OFFICER, FARIDABAD
SHRI VIKAS AWASTHY (Judicial Member)
MINACLE TRAEXIM PRIVATE LIMITED,BADLI INDUSTRIAL AREA vs INCOME TAX OFFICER, WARD-17(2), DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
NEHA GUPTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 32, DELHI, DELHI
NEHA GUPTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -32, DELHI , DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
HARYANA FOOTBALL ASSOCIATION,HARYANA vs CIT EXEMPTION, CHANDIGARH
SH.S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
MONISHA DHAWAN (THROUGH LEGAL HEIR NAYANA DHAVAN),NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 28(1), DELHI, NEW DELHI
MS MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MUJAHID,BULAND SHAHR vs DCIT, GHAZIABAD
MUJAHID,BULAND SHAHR vs DCIT, GHAZIABAD
MUJAHID,BULAND SHAHR vs DCIT, GHAZIABAD
MUJAHID,BULAND SHAHR vs DCIT, GHAZIABAD
MUJAHID,BULAND SHAHR vs DCIT, GHAZIABAD
MUJAHID,BULAND SHAHR vs DCIT, GHAZIABAD
NIKITA KAPOOR,DELHI vs ITO WARD-54(1), DELHI
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-17, DELHI, DELHI vs M/S MANI CAPITAL LIMITED, KANPUR
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
RMSI PVT LTD,DELHI vs ACIT,CIRCLE-20(2), DELHI
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
SUN ITECH AND BROADCAST PVT LTD,DELHI vs ITO WARD-24(1), DELHI
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
INCOME TAX OFFICER, ITO vs MUNDRA AGENCIES PRIVATE LIMITED , DELHI
M/S SOLITAIRIAN BUILDINFRA (P) LTD.,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX/ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs AMAN AGARWAL, DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)