ITAT Delhi Bench
80,637 judgments
PARMOD KUMAR,DELHI vs CENTRAL CIRCLE 18, DELHI, DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SWAVALAMBAN AVAM SWABHIMAAN FOUNDATION ,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION ), NEW DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SWAVALAMBAN AVAM SWABHIMAAN FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
BHUSHAN LAL PANDITA,DELHI vs ASSESSMENT UNIT - INCOME TAX DEPARTMENT, DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
A2Z WASTE MANAGEMENT (FATEHPUR) LIMITED,. vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), .
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
A2Z WASTE MANAGEMENT (FATEHPUR) LIMITED,. vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), .
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
A2Z WASTE MANAGEMENT (FATEHPUR) LIMITED, . vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), .
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
A2Z WASTE MANAGEMENT (FATEHPUR) LIMITED,. vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), .
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
A2Z WASTE MANAGEMENT (FATEHPUR) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
JAGATJEET SINGH,DELHI vs ACIT CENTRAL CIRCLE 28, DELHI
NARESH ARORA,GURGAON vs DCIT, CENTRAL CIRCLE-31, DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ARIT GARG,DELHI vs DCIT, CENTRAL CIRCLE-31, DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ITO, NEW DELHI vs RUPTEX MINERAL WATER PRIVATE LIMITED , NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DCIT, NEW DELHI vs OMAX AUTOS LTD, GURGAON
TARANG INFRA PROJECTS LIMITED,C/O AKUL AGARWAL AND ASSOCIATES vs INCOME TAX OFFICER, TDS WARD 76(3), DELHI, INCOME TAX OFFICE
MS MADHUMITA ROY (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
ASHOK MISHRA,DELHI vs ITO WARD-43(1), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
ANIL DALAL,ROHTAK vs ITO WARD 3, ROHTAK
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, KARNAL vs ASHUTOSH FOODS, NISSING
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs 21ST CENTURY E-SOLUTIONS PRIVATE LIMITED, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
