ITAT Delhi Bench

80,037 judgments

NORD ANGLIA EDUCATION LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INT. TAX 2(2) (2), NEW DELHI

W.P.(C)/13473/202514/1/2026

M/S UCB DEVELOPERS LLP vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 32, DELHI & ANR.

W.P.(C)/18201/202514/1/2026

SONAL JAIN,DELHI vs COMMISSIONER OF INCOME TAX (APPEAL), DELHI

ITA 7162/DEL/2025[2016-17]Status: Disposed14/1/2026AY 2016-17

SHRI VIKAS AWASTHY (Judicial Member)

ACIT, CIRCLE -34(1), DELHI vs VISHAKHA BUILDERS LLP, DELHI

ITA 693/DEL/2025[2022]Status: Disposed14/1/2026

VIBHUTI BHATNAGAR,GURGOAN vs INCOME TAX OFFICER, WARD-4(5), GURGAON (HARYANA), GURGAON

ITA 6495/DEL/2025[2012-13]Status: Disposed14/1/2026AY 2012-13

SHRI VIKAS AWASTHY (Judicial Member)

DEVINDER AJMANI,DELHI vs ASSESSING OFFICER, WARD 11(1), DELHI

ITA 6390/DEL/2025[2020-21]Status: Disposed14/1/2026AY 2020-21

BG STEEL PRIVATE LIMITED,BHIWADI vs INCOME TAX OFFICER, DELHI

ITA 6255/DEL/2025[2012-13]Status: Disposed14/1/2026AY 2012-13

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

SIDDHARTHA LAL TRUST,CHANAKYA PURI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 6253/DEL/2025[2018-19]Status: Disposed14/1/2026AY 2018-19

SHRI MAHAVIR SINGH, HON’BLE (Vice President), MRS. RENU JAUHRI, HON’BLE (Accountant Member)

SIDDHART SHANKAR,INDIRAPURAM vs THE ITO WARD- 2(2)(4), GHAZIABAD, HAPUR CHUNGI, GHAZIABAD

ITA 6252/DEL/2025[2012-13]Status: Disposed14/1/2026AY 2012-13

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

GURMEET CHADHA,HARYANA vs ITO WARD 1(3) GURGAON, GURGAON

ITA 6243/DEL/2025[2019-20]Status: Disposed14/1/2026AY 2019-20

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

ASHISH TYAGI,UTTAR PRADESH vs ITO WARD 2(1)(1), GHAZIABAD

ITA 6232/DEL/2025[2020-21]Status: Disposed14/1/2026AY 2020-21

RAMA KANT TIWARI,FARIDABAD vs INCOME TAX OFFICER, WARD 2(2), FARIDABAD

ITA 6230/DEL/2025[2017-18]Status: Disposed14/1/2026AY 2017-18

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

RAMA KANT TIWARI,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD

ITA 6229/DEL/2025[2017-18]Status: Disposed14/1/2026AY 2017-18

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

PUNEET KOHLI,DELHI vs THE ASSESSMENT UNIT, DELHI

ITA 6228/DEL/2025[2020-21]Status: Disposed14/1/2026AY 2020-21

DCIT, NEW DELHI vs SHALLY THAPAR, NEW DELHI

ITA 6216/DEL/2025[2022-23]Status: Disposed14/1/2026AY 2022-23

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

DCIT, NEW DELHI vs SHALLY THAPAR, NEW DELHI

ITA 6215/DEL/2025[2020-21]Status: Disposed14/1/2026AY 2020-21

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

DCIT, NEW DELHI vs SHALLY THAPAR, NEW DELHI

ITA 6214/DEL/2025[2019-20]Status: Disposed14/1/2026AY 2019-20

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

DCIT, NEW DELHI vs SHALLY THAPAR, NEW DELHI

ITA 6213/DEL/2025[2018-19]Status: Disposed14/1/2026AY 2018-19

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

SANJAY KUMAR YADAV,DELHI vs CIT APPEAL, NEW DELHI

ITA 5818/DEL/2025[2019-20]Status: Disposed14/1/2026AY 2019-20

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

BIHAR MILK FEDERATION DISTRIBUTORS,NEW DELHI vs CENTRAL CIRCLE 28, NEW DELHI

ITA 5778/DEL/2025[2018-19]Status: Disposed14/1/2026AY 2018-19

Ms. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)