ITAT Delhi Bench

NEW BHOLA SONS JEWELLERS,DELHI vs ITO, WARD-59(6), DELHI, DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)

PROACTIVE IN & OUT ADVERTISING PRIVATE LIMITED,MUMBAI vs THE COMMISSIONER OF INCOME TAX (APPEALS)-26, NEW DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)

MANGE RAM,GURUGRAM vs PR. COMMISSIONER OF INCOME TAX, FARIDABAD

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

INCOME TAX OFFICER, DELHI vs LALITA AGARWAL, DELHI

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

INCOME TAX OFFICER, DELHI vs LALITA AGARWAL, DELHI

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

LALITA AGARWAL,DELHI vs ITO,WARD-69(3), DELHI

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

LALITA AGARWAL,DELHI vs ITO,WARD-69(3), DELHI

LALITA AGARWAL,DELHI vs ITO,WARD-69(3), DELHI

LALITA AGARWAL,DELHI vs ITO,WARD-69(3), DELHI

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

LALITA AGARWAL,DELHI vs ITO,WARD-69(3), DELHI

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs LT FOODS LIMITED, DELHI

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs LT FOODS LIMITED, DELHI

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

VIVEK ARORA,DELHI vs AO, NFAC, DELHI

SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)

SICPA INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE-23(2), NEW DELHI

SICPA INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 23(2), NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

MUFG BANK LTD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(2)(1) AND ORS.

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

MUFG BANK LTD vs ASSISTANT COMMISSIONER OF INCOME TAX & ORS.

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

ROTARY INTERNATIONAL SOUTH ASIA OFFICE vs DCIT CIRCLE EXEMP 2(1)-DELHI

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

ERNST AND YOUNG LLP vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL CIRCLE-1-2-2, NEW DELHI

SFDC IRELAND LIMITED vs COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION 3 NEW DELHI & ANR.