ITAT Delhi Bench
80,037 judgments
ACIT,CIRCLE-10(1) , NEW DELHI vs INDEX SECURITIES & RESEARCH PVT LTD, NEW DELHI
DCIT, CC-27, NEW DELHI vs KRRISH REALTECH PRIVATE LIMITED, NEW DELHI
ZEBA URFI,NEW DELHI vs ITO, WARD-7(4), NEW DELHI
MS. MADHUMITA ROY (Judicial Member)
KAMAL JAIN,ROORKEE vs DCIT, CIRCLE HARIDWAR , HARIDWAR
ACIT, NEW DELHI vs M/S. TECPRO SYSTEM LTD., GURGAON
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, NEW DELHI vs M/S. TECPRO SYSTEM LTD., GURGAON
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
AECOM TECHNICAL SERVICES INC. vs INCOME-TAX OFFICER WARD INT TAX 1(1)(1), DELHI & ORS.
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
SANGITA ASHOK BANTHIA,MUMBAI vs DCIT CENTRAL CIRCLE -27, NEW DELHI
SANGITA ASHOK BANTHIA,MUMBAI vs DCIT CENTRAL CIRCLE -27, NEW DELHI
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs SRI LANKA CRICKET
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs PUNJAB NATIONAL BANK
BABAJI UDYOG,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
PRITHVI LANDCRAFT PRIVATE LIMITED,NOIDA, UTTAR PRADESH vs ASSESSING OFFICER, NFAC
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PRITHVI LANDCRAFT PRIVATE LIMITED,NOIDA, UTTAR PRADESH vs ASSESSING OFFICER, NFAC
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
MCKINSEY GLOBAL CAPABILITIES AND SERVICES PRIVATE LIMITED (MGCS) [MGSIPL NOW MERGED WITH MGCS],HARYANA vs ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX / INCOME-TAX OFFICER, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
SURAJMAL GARG METALS PRIVATE LIMITED,DELHI vs ITO, WARD 24(4), DELHI
M/S NIRVANA NEST BUILDCON PVT. LTD,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-14, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
CHANDRA PRAKASH JAIN,UTTARPRADESH vs DCIT CENTRAL CIRCLE -20, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, JHANDEWLAN EXTN. vs LOTUS HERBALS PRIVATE LIMITED , DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
RAJA PAINTS INDIA PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, GURGAON
SHRI SATBEER SINGH GODARA (Judicial Member)
