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ITAT Delhi Bench

80,939 judgments

COMMISSIONER OF INCOME TAX vs U.P.DISTILLERS ASSOCIATION

ITA - 232 / 200825/3/2008

COMMISSIONER OF INCOME TAX DEL vs M/S MADHSY FILMS P.LTD.

ITA/347/200625/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs CARGO LINKERS

ITA - 218 / 200825/3/2008

NULON INDIA LTD. vs INCOME TAX OFFICER

ITA/80/200724/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

THE COMMISSIONER OF INCOME TAX V vs PEPSICO INDIA HOLDINGS P.LTD.

ITA - 201 / 200820/3/2008

ROHITASAVA CHAND vs COMMISSIONER OF INCOME TAX

ITA/611/200720/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs M/S EICHER LTD.

ITA/1094/200620/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX vs VIRGO MARKETING P.LTD.

ITA/100/200814/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DELHI VI vs USHA STUD & AGRICULTURAL FARMS LTD.

ITA/151/200814/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

DIRECTOR OF INCOME TAX vs SUMITOMO CORPORATION NEW DELHI

ITA - 186 / 200812/3/2008

DIRECTOR OF INCOME TAX, NEW DELHI vs SUMITOMO CORPORATION NEW DELHI

ITA - 180 / 200812/3/2008

J.K.Kashyap

ITA/391/200711/3/2008

COMMISSIONER OF INCOME TAX vs GOVIND NAGAR SUGAR LIMITED

ITA - 168 / 200810/3/2008

COMMISSIONER OF INCOME TAX DEL vs ESPN SOFTWARE INDIA P.LTD.

ITA/516/200710/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

L.P.HOSPITALITY P.;LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX

ITA/141/200810/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

KARUN DUBE vs A.C.I.T.

ITA/134/200810/3/2008

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA

COMMISSIONER OF INCOME TAX DEL vs ESPN SOFTWARE INDIA P.LTD.

ITA - 516 / 200710/3/2008

L.P.HOSPITALITY P.;LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX

ITA - 141 / 200810/3/2008

KARUN DUBE vs A.C.I.T.

ITA - 134 / 200810/3/2008

THE COMMISSIONER OF INCOME TAX XII vs SANDEEP KHANDELWAL

ITA - 323 / 200810/3/2008