← All Benches
ITAT Delhi Bench
77,549 judgments
OM SHREE RETAILS INDIA LIMITED,NEW DELHI vs ITO WARD 19(1), NEW DELHI
ITA 2628/DEL/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
HRG ENGINEERING COMPANY,DELHI vs NEAC, DELHI
ITA 2615/DEL/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
DHARMENDRA SHARMA,. vs INCOME TAX OFFICER, WARD 47(1),DELHI, .
ITA 2482/DEL/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
RVN HOSPITALITY,DELHI vs DCIT, CC-14, DELHI
ITA 2019/DEL/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
INSTITUTE OF PUBLIC AUDITORS OF INDIA,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 1810/DEL/2026[2026-27 onwards]Status: Disposed16/9/2026
DCIT, CIRCLE-22(2), DELHI vs SAVISTA GLOBAL SOLUTIONS PRIVATE LIMITED, DELHI
ITA 1729/DEL/2026[2022-23]Status: Disposed16/9/2026AY 2022-23
JANARDAN RAI,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 1620/DEL/2026[2020-2021]Status: Disposed16/9/2026AY 2020-2021
ADDON REALTY PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 1436/DEL/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
MRITYUNJAY KUMAR SINGH,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE II, GURUGRAM
ITA 1102/DEL/2026[2019-20]Status: Disposed16/9/2026AY 2019-20
MRITYUNJAY KUMAR SINGH,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE II,GURGAON
ITA 1101/DEL/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
MRITYUNJAY KUMAR SINGH,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE II, GURGAON
ITA 1100/DEL/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
TRANSLINE TECHNOLOGIES LIMITED,III FLOOR, TIMES OF INDIA BUILDING, SHIVAJI MARG vs DCIT, CIRCLE 25(1), NEW DELHI
ITA 8996/DEL/2025[2013-14]Status: Disposed16/9/2026AY 2013-14
NISHANT KUMAR AGGARWAL,DELHI vs ITO WARD -28 (5), NEW DELHI
ITA 8822/DEL/2025[2019-20]Status: Disposed16/9/2026AY 2019-20
INCOME TAX OFFICER, DELHI vs ASTEROID SHELTERS LIMITED, DELHI
ITA 8670/DEL/2025[2012-13]Status: Disposed16/9/2026AY 2012-13
MODERN IT SOLUTIONS P LTD,DELHI vs DCIT, CC-6, DELHI
ITA 8281/DEL/2025[2016-17]Status: Disposed16/9/2026AY 2016-17
MODERN IT SOLUTION P LTD,DELHI vs DCIT, CC-6, DELHI
ITA 8280/DEL/2025[2015-16]Status: Disposed16/9/2026AY 2015-16
SITA DEVI MALHOTRA CHARITALBLE TRUST,DELHI vs MR. CHANDAN KUMAR SRIVASTAV, DELHI
ITA 7621/DEL/2025[2018-19]Status: Disposed16/9/2026AY 2018-19
INCOME TAX OFFICER, DELHI vs SITA DEVI MALHOTRA CHARITABLE TRUST, DELHI
ITA 7463/DEL/2025[2018-19]Status: Disposed16/9/2026AY 2018-19
RAJAT ALLOYS PVT. LTD.,UTTAR PRADESH vs ACIT, CENTRAL CIRCLE
ITA 6737/DEL/2025[2019-20]Status: Disposed16/9/2026AY 2019-20
M/S KAANE VISIONARY PROJECTS PRIVATE LIMITED,KOLKATA vs ACIT, DELHI
ITA 5070/DEL/2025[2016-17]Status: Disposed16/9/2026AY 2016-17
