← All Benches
ITAT Delhi Bench
77,549 judgments
JAT EDUCATION SOCIETY,ROHTAK vs DCIT E CIRCLE 2, CHANDIGARH
ITA 4157/DEL/2026[2019-20]Status: Disposed16/9/2026AY 2019-20
VISION DIAGNOSTIC INDIA PVT LTD,NEW DELHI vs ACIT CENTRAL CIRCLE 32, DELHI
ITA 4040/DEL/2026[2019-20]Status: Disposed16/9/2026AY 2019-20
JYOTI STRIPS PRIVATE LIMITED,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -29, DELHI
ITA 3898/DEL/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
JYOTI STRIPS PRIVATE LIMITED,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -29, DELHI
ITA 3897/DEL/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
PUNAM MAKHNI,DELHI vs DCIT CC-15, CENTRAL CIRCLE
ITA 3694/DEL/2026[2016-17]Status: Disposed16/9/2026AY 2016-17
PUNAM MAKHNI,DELHI vs DCIT- CC 15, CENTRAL CIRCLE
ITA 3693/DEL/2026[2015-16]Status: Disposed16/9/2026AY 2015-16
TARUN PAL SINGH MAKHNI,DELHI vs DCIT CC-26, CENTRAL CIRCLE
ITA 3692/DEL/2026[2019-20]Status: Disposed16/9/2026AY 2019-20
TARUN PAL SINGH MAKHNI,DELHI vs DCIT CC-26, CENTRAL CIRCLE
ITA 3691/DEL/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
TARUN PAL SINGH MAKHNI,DELHI vs DCIT- CC 26, CENTRAL CIRCLE
ITA 3690/DEL/2026[2016-17]Status: Disposed16/9/2026AY 2016-17
TARUN PAL SINGH MAKHNI,DELHI vs DCIT CC-26, CENTRAL CIRCLE
ITA 3689/DEL/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KAPLIN ENTERPRISES PRIVATE LIMITED, DELHI
ITA 3688/DEL/2026[2014-15]Status: Disposed16/9/2026AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KAPLIN ENTERPRISES PRIVATE LIMITED, DELHI
ITA 3687/DEL/2026[2012-13]Status: Disposed16/9/2026AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KAPLIN ENTERPRISES PRIVATE LIMITED, DELHI
ITA 3686/DEL/2026[2011-12]Status: Disposed16/9/2026AY 2011-12
FEDERAL MOGUL POWERTRAIN SOLUTIONS INDIA PRIVATE LIMITED,NETAJI SUBHASH PLACE, NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CR BUILDING
ITA 3403/DEL/2026[2016-17]Status: Disposed16/9/2026AY 2016-17
RATNA SUDHAKAR SHINDE,MAHARASHTRA vs ACIT, CC-16, DELHI
ITA 3298/DEL/2026[2022-23]Status: Disposed16/9/2026AY 2022-23
GAURAV AGGARWAL,DELHI vs ITO WARD 70(4), DELHI
ITA 3009/DEL/2026[2015-16]Status: Disposed16/9/2026AY 2015-16
RAMA ASSOCIATES PRIVATE LIMITED EARLIER AS ESSEL REALTY DEVELOPERS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI, NEW DELHI
ITA 2950/DEL/2026[2020-21]Status: Heard16/9/2026AY 2020-21
AMRENDRA KUMAR,DELHI vs ITO WARD 23(3), DELHI
ITA 2937/DEL/2026[2021-22]Status: Disposed16/9/2026AY 2021-22
NISHANT AGGARWAL L/H OF LATE SH. NARENDRA AGGARWAL,FARIDABAD vs DCIT, CC-14, DELHI
ITA 2857/DEL/2026[2016-17]Status: Disposed16/9/2026AY 2016-17
S D INTERIORS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 22(1), DELHI, DELHI
ITA 2645/DEL/2026[2013-14]Status: Disposed16/9/2026AY 2013-14