← All Benches
ITAT Delhi Bench
77,549 judgments
CHILDRENS HOPE,NEW DELHI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI
ITA 3533/DEL/2026[NOT APPLICABLE]Status: Disposed17/9/2026
SATISH KUMAR,GHAZIABAD vs ACIT/DCIT, CIRCLE-2(1)(1), GHAZIABAD
ITA 6334/DEL/2025[2015-16]Status: Disposed17/9/2026AY 2015-16
ALL ABOUT OUTDOOR MEDIA.COM PVT. LTD.,GURGAON vs ACIT CIRCLE - 2(1), NEW DELHI
ITA 446/DEL/2020[2016-17]Status: Disposed17/9/2026AY 2016-17
RIDHI SIDHI OVERSEAS vs PRINCIPAL COMMISSIONER OF CUSTOMS & ORS.
W.P.(C)-3391/201816/9/2026
SINDER PAL S/O LATE SH. RAM SARUP vs COMMISSIONER OF CUSTOMS, INLAND CONTAINER DEPOT, PATPARGANJ, NEW DELHI & ANR.
W.P.(C)-3002/202116/9/2026
BRITISH AIRWAYS PLC,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(2) INTERNATIONAL TAXATION, NEW DELHI, NEW DELHI
ITITA 280/DEL/2026[2021-22]Status: Disposed16/9/2026AY 2021-22
CHERU PALLITHODI ALI AKBAR,KERALA vs ITO WARD- INTERNATIONAL TAX 1(1)(1), DELHI
ITITA 28/DEL/2026[2019-20]Status: Disposed16/9/2026AY 2019-20
ANKIT GUPTA,DELHI vs ITO WARD 35(1), DELHI
ITA 6789/DEL/2026[2020-21]Status: Disposed16/9/2026AY 2020-21
DCIT, CENTRAL CIRCLE-31, DELHI, NEW DELHI vs JEETMAL CHORARIA, DELHI
ITA 6743/DEL/2026[2020-21]Status: Disposed16/9/2026AY 2020-21
SAMYAGYA ENGINEERS PRIVATE LIMITED,DELHI vs CIRCLE 22(2), DELHI, DELHI
ITA 6232/DEL/2026[2019-20]Status: Disposed16/9/2026AY 2019-20
SHREE LAXMI NARAYAN DIVYA DHAM,NEW DELHI vs CIT EXEMPTION DELHI, DELHI
ITA 5981/DEL/2026[2026-27]Status: Disposed16/9/2026AY 2026-27
CHETAN SADH,NEW DELHI INDIA vs ITO, NEW DELHI
ITA 5970/DEL/2026[2020-21]Status: Disposed16/9/2026AY 2020-21
SANJEEV CHANDRA,DELHI vs ITO,WARD-52(1), NEW DELHI
ITA 5953/DEL/2026[2022-23]Status: Disposed16/9/2026AY 2022-23
SIDHDATA SOCIAL CARE FOUNDATION,FARIDABAD HARYANA vs CIT EXEMPTION, FARIDABAD HARYANA
ITA 5915/DEL/2026[2026-27]Status: Disposed16/9/2026AY 2026-27
GATX INDIA PRIVATE LIMITED,DELHI vs DEPUTY DIRECTOR OF INCOME TAX, BENGALURU
ITA 5881/DEL/2026[2023-24]Status: Heard16/9/2026AY 2023-24
POONAM,GURUGRAM vs ITO WARD 3(1), GURUGRAM
ITA 5649/DEL/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
SURINDER AHUJA,DELHI vs ITO WARD 35(5), DELHI
ITA 5636/DEL/2026[2019-20]Status: Disposed16/9/2026AY 2019-20
NANAK CHAND,HISAR vs INCOME TAX OFFICER, WARD-1, HISAR
ITA 5343/DEL/2026[2021-22]Status: Disposed16/9/2026AY 2021-22
NARANG ENTERPRISES,YAMUNA NAGAR vs DCIT CC, KARNAL
ITA 5263/DEL/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
JEETMAL CHORARIA,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 31, DELHI, NEW DELHI
ITA 4602/DEL/2026[2020-21]Status: Disposed16/9/2026AY 2020-21
