← All Benches
ITAT Delhi Bench
77,549 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-19, DELHI, JHANDEWALAN EXTN. vs RAHEES AHMAD, UTTAR PRADESH
ITA 4738/DEL/2025[2021-22]Status: Disposed18/9/2026AY 2021-22
SAVISTA GLOBAL SOLUTIONS PRIVATE LIMITED,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT (JURISDICTIONAL ASSESSING OFFICER DCIT, CIRCLE 22(2), DELHI, NEW DELHI
ITA 3939/DEL/2024[2020-21]Status: Disposed18/9/2026AY 2020-21
SH. MANOJ MALIK,DELHI vs ACIT, CENTRAL CIRCLE-8, DELHI, DELHI
ITA 2812/DEL/2023[2017-18]Status: Disposed18/9/2026AY 2017-18
DCIT,CIRCLE-4(2), NEW DELHI vs BACARDI INDIA PVT.LTD., GURGAON
ITA 1873/DEL/2023[2015-16]Status: Disposed18/9/2026AY 2015-16
DCIT, CIRCLE-4(2), NEW DELHI vs BACARDI INDIA PVT.LTD., GURGAON
ITA 1872/DEL/2023[2014-15]Status: Disposed18/9/2026AY 2014-15
BENTELER AUTOMOTIVE (CHINA) INVESTMENT LTD,CHINA vs ACIT, NEW DELHI
ITA 1007/DEL/2022[2017-18]Status: Disposed18/9/2026AY 2017-18
BENTELER AUTOMOTIVE (CHINA) INVESTMENT LTD,CHINA vs ACIT, NEW DELHI
ITA 1006/DEL/2022[2016-17]Status: Disposed18/9/2026AY 2016-17
BENTELER AUTOMATIVE (CHINA) INVESTMENTR LIMITES,PUNE vs ACIT (INTERNATIONAL TAXATION)- 1(1)(2), NEW DELHI
ITA 7767/DEL/2019[2015-16]Status: Disposed18/9/2026AY 2015-16
UP BONES MILLS PVT LTD,NEW DELHI vs DCIT CIRCLE-18(1), NEW DELHI
ITA 6234/DEL/2019[2015-16]Status: Disposed18/9/2026AY 2015-16
UP BONES MILLS PVT LTD,NEW DELHI vs DCIT CIRCLE-18(1), NEW DELHI
ITA 6185/DEL/2019[2014-15]Status: Disposed18/9/2026AY 2014-15
UP BONES MILLS PVT LTD,NEW DELHI vs DCIT CIRCLE-18(1), NEW DELHI
ITA 4355/DEL/2019[2011-12]Status: Disposed18/9/2026AY 2011-12
DCIT, CIRLCE-7(1), NEW DELHI, INCOME TAX DEPARTMENT vs DSC LIMITED, DELHI
ITA 2487/DEL/2023[2013]Status: Disposed18/9/2026
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs M/S DELHIVERY PVT. LTD.
ITA-479/202417/9/2026
MUKHTAR AHMED,DELHI vs DCIT, CIRCLE 61(1), DELHI, DELHI
ITA 892/DEL/2026[2019-20]Status: Disposed17/9/2026AY 2019-20
NATHI SINGH RAWAT,DELHI vs DEPUTY COMMSSIONER OF INCOME TAX, DELHI
ITA 7440/DEL/2026[2024-25]Status: Disposed17/9/2026AY 2024-25
HARYANA GRAMIN BANK,ROHTAK vs ACIT CIRCLE, ROHTAK
ITA 6832/DEL/2026[2016-17]Status: Disposed17/9/2026AY 2016-17
NEERAJ KUMAR,SANGAM VIHAR vs WARD 29(1) RANGE 52, CIVIC CENTRE
ITA 5792/DEL/2026[2018-19]Status: Disposed17/9/2026AY 2018-19
NEERAJ KUMAR,SANGAM VIHAR vs AO, WARD 29(1), RANGE 52, CIVIC CENTRE
ITA 5791/DEL/2026[2018-19]Status: Disposed17/9/2026AY 2018-19
UNIVERSAL DISTRIBUTORS,DELHI vs ITO WARD 54 (1), DELHI
ITA 4740/DEL/2026[2022-23]Status: Disposed17/9/2026AY 2022-23
CHILDRENS HOPE,NEW DELHI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI
ITA 3534/DEL/2026[NOT APPLICABLE]Status: Disposed17/9/2026