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ITAT Delhi Bench
77,549 judgments
ARSHIA AHMED QURESHI, NEW RAJINDER NAGAR, CENTRAL DELHI, NEW DELHI vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, GHAZIABAD, PURANI HAPUR CHUNGI GHAZIABAD
ITA 7837/DEL/2025[2016-17]Status: Disposed18/9/2026AY 2016-17
ARSHIA AHMED QURESHI,NEW RAJINDER NAGAR, CENTRAL DELHI, NEW DELHI vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, GHAZIABAD, PURANI HAPUR CHUNGI GHAZIABAD
ITA 7836/DEL/2025[2015-16]Status: Disposed18/9/2026AY 2015-16
ARSHIA AHMED QURESHI,NEW RAJINDER NAGAR, CENTRAL DELHI, NEW DELHI vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, GHAZIABAD, PURANI HAPUR CHUNGI GHAZIABAD
ITA 7835/DEL/2025[2014-15]Status: Disposed18/9/2026AY 2014-15
MEERUT COOPERATIVE CANE DEVELOPMENT UNION LTD,MEERUT vs ASSESSMENT UNIT, NFAC DELHI
ITA 7519/DEL/2025[2020-21]Status: Disposed18/9/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs ADITYA KUMAR JHA, DELHI
ITA 7057/DEL/2025[2022-23]Status: Disposed18/9/2026AY 2022-23
DY. COMMISSIONER OF INCOME TAX, NEW DELHI vs ADITYA KUMAR JHA, NEW DELHI
ITA 7056/DEL/2025[2021-22]Status: Disposed18/9/2026AY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs ADITYA KUMAR JHA, NEW DELHU
ITA 7055/DEL/2025[2020-21]Status: Disposed18/9/2026AY 2020-21
DCIT, CENTRAL CIRCLE 01, DELHI, NEW DELHI vs AMAN, ROHTAK
ITA 6993/DEL/2025[2023-24]Status: Disposed18/9/2026AY 2023-24
PLUS INC,CENTRAL DELHI, DELHI vs ITO, WARD-47(1), DELHI, DELHI
ITA 6840/DEL/2025[2018-19]Status: Disposed18/9/2026AY 2018-19
DCIT, CENTRAL CIRCLE-1, NEW DELHI, NEW DELHI vs AMAN, ROHTAK
ITA 6820/DEL/2025[2022-23]Status: Disposed18/9/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, JHANDEWALAN EXTN., DELHI vs MOHAN KUMAR AGARWAL AND SON, MADHYA PRADESH
ITA 6782/DEL/2025[2014-15]Status: Disposed18/9/2026AY 2014-15
RITNAND BALVED EDUCATION FOUNDATION,DEFENCE COLONY vs CIT (EXEMPTION), CIVIC CENTRE
ITA 6617/DEL/2025[2023-24]Status: Disposed18/9/2026AY 2023-24
ADITYA KUMAR JHA,MUKHARJEE NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 26, NEW DELHI
ITA 6533/DEL/2025[2022-23]Status: Disposed18/9/2026AY 2022-23
ADITYA KUMAR JHA,MUKHARJEE NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 26, NEW DELHI
ITA 6532/DEL/2025[2021-22]Status: Disposed18/9/2026AY 2021-22
ADITYA KUMAR JHA,MUKHARJEE NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 6531/DEL/2025[2020-21]Status: Disposed18/9/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ENSO INFRASTRUCTURES PVT LTD, DELHI
ITA 5331/DEL/2025[2016-17]Status: Disposed18/9/2026AY 2016-17
ACIT, DELHI vs ARCSERVE INDIA SOFTWARE SOLUTIONS PVT LTD, DELHI
ITA 5230/DEL/2025[2016-17]Status: Disposed18/9/2026AY 2016-17
ARCSERVE SOFTWARE SOLUTIONS PRIVATE LIMITED,TELANGANA vs DCIT CIRCLE 1(1), DELHI (FORMALLY DCIT, CIRCLE 3(1), DELHI), DELHI
ITA 5137/DEL/2025[2016-17]Status: Disposed18/9/2026AY 2016-17
M/S ENSO INFRASTRUCTURES PRIVATE LIMITED,DELHI vs ACIT, DELHI
ITA 5072/DEL/2025[2016-17]Status: Disposed18/9/2026AY 2016-17
M/S ENSO INFRASTRUCTURES PRIVATE LIMITED,DELHI vs ACIT, DELHI
ITA 5071/DEL/2025[2015-16]Status: Disposed18/9/2026AY 2015-16