← All Benches
ITAT Delhi Bench
77,549 judgments
KHEMA GANJU,PUNE vs ITO-WARD 1(4)-FARIDABAD., FARIDABAD
ITA 2343/DEL/2026[2012-13]Status: Disposed18/9/2026AY 2012-13
SUMAN SARASWAT,CHANDIGARH vs INCOME TAX OFFICER, DELHI
ITA 2233/DEL/2026[2020-21]Status: Disposed18/9/2026AY 2020-21
GEETIKA JAIN LEGAL REPRESENTATIVE OF LATE SHRI SURENDRA KUMAR JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1991/DEL/2026[2014-15]Status: Disposed18/9/2026AY 2014-15
GEETIKA JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1990/DEL/2026[2014-15]Status: Disposed18/9/2026AY 2014-15
GEETIKA JAIN LEGAL REPRESENTATIVE OF LATE SHRI SURENDRA KUMAR JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1989/DEL/2026[2014-15]Status: Disposed18/9/2026AY 2014-15
GEETIKA JAIN LEGAL REPRESENTATIVE OF LATE SHRI SURENDRA KUMAR JAIN,CHHATTISGARH vs ACIT CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1988/DEL/2026[2013-14]Status: Disposed18/9/2026AY 2013-14
GEETIKA JAIN LEGAL REPRESENTATIVE OF LATE SHRI SURENDRA KUMAR JAIN,CHHATTISGARH vs ACIT, CENTRAL CIRCLE 18, NEW DELHI
ITA 1987/DEL/2026[2013-14]Status: Disposed18/9/2026AY 2013-14
GEETIKA JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1986/DEL/2026[2013-14]Status: Disposed18/9/2026AY 2013-14
GEETIKA JAIN LEGAL REPRESENTATIVE OF LATE SHRI SURENDRA KUMAR JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1985/DEL/2026[2011-12]Status: Disposed18/9/2026AY 2011-12
GEETIKA JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1984/DEL/2026[2011-12]Status: Disposed18/9/2026AY 2011-12
GEETIKA JAIN LEGAL REPRESENTATIVE OF LATE SHRI SURENDRA KUMAR JAIN,CHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1983/DEL/2026[2011-12]Status: Disposed18/9/2026AY 2011-12
POONAM JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1968/DEL/2026[2011-12]Status: Disposed18/9/2026AY 2011-12
SAURABH PANDEY,GURUGRAM, HARYANA vs DEPUTY COMMISSIONER INCOME TAX, GURUGRAM
ITA 1751/DEL/2026[2020-21]Status: Disposed18/9/2026AY 2020-21
RAKESH SHUKLA,DELHI vs ASSESSING OFFICER, DELHI
ITA 1623/DEL/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
INCKAH INFRASTRUCTURE TECHNOLOGIES PVT LTD,DELHI vs DCIT, CC-12(1), DELHI
ITA 149/DEL/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
KAMAL KUMAR AGARWAL,PUSHPANJALI ENCLAVE PITAMPURA vs ITO, CIVIC CENTRE
ITA 137/DEL/2026[2019-20]Status: Disposed18/9/2026AY 2019-20
SANYA DAWAR,DELHI vs ITO WARD 35(1), DELHI
ITA 1163/DEL/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
BRINDAVAN AGRO INDUSTRIES PRIVATE LTD,DELHI vs DCIT, CENTRAL CIRCLE (6), DELHI, NEW DELHI
ITA 9204/DEL/2025[2022-23]Status: Disposed18/9/2026AY 2022-23
JINDAL POLY FILMS LIMITED,BULANDSHAHR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIR 10(OSD), DELHI
ITA 9173/DEL/2025[2022-23]Status: Disposed18/9/2026AY 2022-23
MAXXFUN BUILDMART PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-26, DELHI
ITA 7924/DEL/2025[2014-2015]Status: Disposed18/9/2026AY 2014-2015