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ITAT Delhi Bench

77,549 judgments

DABUR INDIA LIMITED,DELHI vs ACIT/DCIT, DELHI

ITA 5067/DEL/2026[2016-17]Status: Disposed18/9/2026AY 2016-17

DABUR INDIA LIMITED,DELHI vs ACIT/DCIT, DELHI

ITA 5066/DEL/2026[2015-16]Status: Disposed18/9/2026AY 2015-16

SUNITA TAYAL,PANIPAT vs ITO WARD 1, PANIPAT

ITA 4506/DEL/2026[2018-19]Status: Disposed18/9/2026AY 2018-19

LAKSHAY JAIN,DELHI vs ITO WARD 58(3), DELHI

ITA 4505/DEL/2026[2017-18]Status: Disposed18/9/2026AY 2017-18

SHIVAM GUPTA,DELHI vs INCOME TAX OFFICER, WARD NO- 44(8), DELHI

ITA 4490/DEL/2026[2012-13]Status: Disposed18/9/2026AY 2012-13

SAJJAN KUMAR HUF,C/O CA NC GARG vs INCOME TAX OFFICER WARD-2, ROHTAK, HARYANA

ITA 4427/DEL/2026[2011-12]Status: Disposed18/9/2026AY 2011-12

HEMANT GOGIA,GURGAON vs ITO WARD 1(4), GURGAON

ITA 4339/DEL/2026[2015-16]Status: Disposed18/9/2026AY 2015-16

THE JAGRITI NAGAR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD,DELHI vs INCOME TAX OFFICER, WARD 58(3), DELHI, DELHI

ITA 4306/DEL/2026[2018-19]Status: Disposed18/9/2026AY 2018-19

SUNIL ARORA,NEW DELHI vs ASSESSING OFFICER, NEW DELHI

ITA 3953/DEL/2026[2017-18]Status: Disposed18/9/2026AY 2017-18

AMBA PROPERTIES PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), DELHI

ITA 3513/DEL/2026[2018-19]Status: Disposed18/9/2026AY 2018-19

VIVEK KESARWANI,DELHI vs ACIT, CC-20, DELHI

ITA 3502/DEL/2026[2014-15]Status: Disposed18/9/2026AY 2014-15

SHREE KRISHANA MEDICAL AND SOCIAL WELFARE SOCIETY,REWARI vs CIT E, CHANDIGARH

ITA 3122/DEL/2026[-]Status: Disposed18/9/2026

SHREE KRISHANA MEDICAL AND SOCIAL WELFARE SOCEITY,REWARI vs CIT E, CHANDIGARH

ITA 3121/DEL/2026[-]Status: Disposed18/9/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN vs MAHARASHTRA SEAMLESS LIMITED, DELHI

ITA 3103/DEL/2026[2014-15]Status: Disposed18/9/2026AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN vs MAHARASHTRA SEAMLESS LIMITED, DELHI

ITA 3102/DEL/2026[2013-14]Status: Disposed18/9/2026AY 2013-14

BLACKROCK SECURITIES PRIVATE LIMITED,DELHI vs DCIT 4.2, CIRCLE 4(2), DELHI, DELHI

ITA 2695/DEL/2026[2018-19]Status: Disposed18/9/2026AY 2018-19

HURON BUILDERS PRIVATE LIMITED,DELHI vs ITO WARD-11(3), DELHI

ITA 2633/DEL/2026[2017-2018]Status: Disposed18/9/2026AY 2017-2018

DEEPAK SAHU,PASCHIM VIHAR vs DCIT CENTRAL CIRCLE-15, NEW DELHI

ITA 2485/DEL/2026[2020-21]Status: Disposed18/9/2026AY 2020-21

SANDEEP,SONIPAT vs INCOME TAX OFFICER WARD-1, SONIPAT

ITA 2392/DEL/2026[2014-15]Status: Disposed18/9/2026AY 2014-15

KHEMA GANJU,PUNE vs ITO-WARD 1(4)-FARIDABAD., FARIDABAD

ITA 2344/DEL/2026[2012-13]Status: Disposed18/9/2026AY 2012-13